T.P.Dileep vs C.N.Chandran
2022 Latest Caselaw 6696 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
              THE HONOURABLE MRS. JUSTICE M.R.ANITHA
     THURSDAY, THE 9TH DAY OF JUNE 2022 / 19TH JYAISHTA, 1944
                       RSA NO. 673 OF 2015
(AGAINST THE JUDGMENT AND DECREE DATED 16.1.2014 IN A.S. NO.5/2009
 IN THE FILED OF IIIRD ADDITIONAL DISTRICT COURT, KOLLAM WHICH IS
    ARISED OUT OF JUDGMENT AND DECREE DATED 06.11.2009 IN O.S.
          NO.214/2001 IN THE FILE OF SUB COURT, KOLLAM)
APPELLANT/APPELLANT/1ST DEFENDANT:

          T.P.DILEEP
          AGED 57 YEARS
          S/O.P.PADMANABHAN, RESIIDNG AT SREEPADMANABHA HOUSE,
          ANAKOTTOORE P.O, KOLLAM,
          FORMERLY SUB INSPECTOR OF POLICE,
          CHADAYAMANGALAM POLICE STATION,
          KOTTARAKKARA TALUK.
          BY ADVS.
          SRI.B.RENJITHKUMAR
          SRI.T.PRADEEP KUMAR


RESPONDENTS/RESPONDENTS/PLAINTIFF & DEFENDANTS 2 AND 3:

    1     C.N.CHANDRAN
          AGED 53 YEARS, S/O.NANU,CHAMAVILA VEEDU,KOTTAKAKATHU
          CHERRY, THRIKKADAVOORE VILLAGE,KOLLAM.
    2     DR.V.PRATHAPAN AGED 51 YEARS
          POLICE SURGEON, A.A.RAHIM MEMORIAL DISTRICT
          HOSPITAL,KOLLAM 691001.
    3     STATE OF KERALAREPRESENTED BY CHIEF SECRETARY
          GOVERNMENT OF KERALA, GOVT.SECRETARIAT,
          THIRUVANANTHAPURAM.695001.
          BY ADVS.
          SRI.A.N.RAJAN BABU - R1
          SRI.ANCHAL C.VIJAYAN - R2
          SRI.P.D.DHARMARAJ - R2
          GOVERNMENT PLEADER - R3



     THIS REGULAR SECOND APPEAL HAVING COME UP FOR HEARING ON
09.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RSA No.673 of 2015
                                       2




                               JUDGMENT

Dated this the 9th day of June, 2022

Learned counsel for the appellant filed a not press

memo stating that the dispute has been settled out of

court between the parties. Memo is recorded.

In view of the same, appeal is dismissed as not

pressed.

All pending interlocutory applications stand closed.

Sd/-

M.R.ANITHA JUDGE

SMF