The Authorized Officer vs Santhosh Kumar
2022 Latest Caselaw 6695 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
         THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
    THURSDAY, THE 9TH DAY OF JUNE 2022 / 19TH JYAISHTA, 1944
                        RP NO. 118 OF 2022
AGAINST THE ORDER/JUDGMENT IN WP(C) 23213/2021 OF HIGH COURT OF
                              KERALA
REVIEW PETITIONER/RESPONDENT:

          THE AUTHORIZED OFFICER
          HDB FINANCIAL SERVICES LTD., 1ST FLOOR,
          HARI SREE BUILDING, SREEKARYAM, PONGUMMOOD,
          THIRUVANANTHAPURAM - 695 017.
          BY ADV P.PAULOCHAN ANTONY


RESPONDENT/PETITIONR:

          SANTHOSH KUMAR
          AGED 52 YEARS
          S/O.APPUKKUTTAN NAIR, KARTHIKA, VEMB,
          MANALAYAM SIVA TEMPLE, KURUPUZHA, ELAVATTOM,
          THIRUVANANTHAPURAM - 695 562.



THIS   REVIEW   PETITION   HAVING   COME   UP   FOR   ADMISSION   ON
09.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RP NO. 118 OF 2022   IN WP(C) 23213/2021
                                           2



                          BECHU KURIAN THOMAS, J
                        ...........................................
                               R.P.No.118 of 2022
                                          in
                           W.P.(C) No.23213 of 2021
                           .....................................
                     Dated this the 9 th day of June, 2022

                                           ORDER

The learned counsel for the review petitioner seeks permission to

withdraw this review petition.

2. Permission is granted and the review petition is dismissed as

withdrawn.

Sd/-

BECHU KURIAN THOMAS JUDGE AMV/09/06//2022