Saisankar vs The Director General Of Police ...
2022 Latest Caselaw 6691 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
        THURSDAY, THE 9TH DAY OF JUNE 2022 / 19TH JYAISHTA, 1944
                         WP(C) NO.8411 OF 2022
PETITIONER :-

            SAISANKAR, AGED 32 YEARS
            S/O. T.HARI (LATE), CRESCENT ASTER, KARAPARAMBU, BYEPASS
            ROAD, KOZHIKODE - 673 010.

            BY ADVS.
            NIREESH MATHEW
            M.G.KARTHIKEYAN
            NIJU MATHEW
            VIVEK VENUGOPAL
            BABU JOSE
            SEBIN SEBASTIAN
            GAJENDRA SINGH RAJPUROHIT
            DEVAN N.R
            C.C.THOMAS (SR.)


RESPONDENTS :-

    1       THE DIRECTOR GENERAL OF POLICE (LAW & ORDER)
            POLICE HEAD QUARTERS, VAZHUTHACAUD, THIRUVANANTHAPURAM -
            695 010.

    2       THE ADDITIONAL DIRECTOR GENERAL OF POLICE
            CRIME BRANCH, POLICE HEAD QUARTERS, VAZHUTHACAUD,
            THIRUVANANTHAPURAM - 695 010.

    3       MR.SUDARSHAN,
            SUPERINTENDENT OF POLICE, CRIME BRANCH,
            THRISSUR - 680 010.

    4       MR.BAIJU PAULOSE,
            DEPUTY SUPERINTENDENT OF POLICE, CRIME BRANCH, ALAPPUZHA
            HAVING CAMP OFFICE AT POLICE CLUB,
            ALUVA - 683 101.

    5       STATE OF KERALA REPRESENTED BY SECRETARY,
            (HOME AFFAIRS) GOVT. OF KERALA,
            THIRUVANANTHAPURAM - 695 001.

            BY SRI.T.K.SHAJAHAN, SR.GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.8411 OF 2022

                                -: 2 :-


                            JUDGMENT

Dated this the 9th day of June, 2022

It is submitted by the learned counsel for the petitioner that

the petitioner is now co-operating with the investigation in the

criminal cases and therefore, there is no harassment. The said

submission is recorded and the writ petition is closed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/9.6.2022 WP(C) NO.8411 OF 2022

APPENDIX OF WP(C) 8411/2022

PETITIONER EXHIBITS

Exhibit P1 PHOTOCOPY OF THE ORDER DATED 02.12.2020 IN B.A.NO.7718/2020 PASSED BY THIS HON'BLE COURT.