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Devassia P.J vs Mukkam Service Co Operative Bank ...
2022 Latest Caselaw 6674 Ker

Citation : 2022 Latest Caselaw 6674 Ker
Judgement Date : 9 June, 2022

Kerala High Court
Devassia P.J vs Mukkam Service Co Operative Bank ... on 9 June, 2022
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
   THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                              &
       THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
 THURSDAY, THE 9TH DAY OF JUNE 2022 / 19TH JYAISHTA, 1944
                      RP NO. 206 OF 2022
  AGAINST THE JUDGMENT IN WA 1967/2018 OF HIGH COURT OF
                            KERALA
REVIEW PETITIONER/RESPONDENT NO.1/ PETITIONER:

       DEVASSIA P.J.,
       S/O. JOSEPH,
       PAIMBILLIL HOUSE, MUKKOM P O,
       KOZHIKODE, PIN CODE 673602 .
       BY ADVS.
       I.YOHANNAN
       MANJU ANTONEY


RESPONDENTS/APPELLANTS 1 & 2 AND RESPONDENTS 2 TO 5 /
RESPONDENTS 1 TO 6:

   1   MUKKAM SERVICE CO OPERATIVE BANK LTD NO.F 1241
       KOZHIKODE 673 602,
       REPRESENTED BY ITS SECRETARY.
   2   THE MANAGING COMMITTEE OF THE
       MUKKOM SERVICE CO-OPERATIVE BANK LTD.
       NO.F 1241, KOZHIKODE-673602
       REPRESENTED BY ITS PRESIDENT.
   3   THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
       (G), KOZHIKODE, OFFICE OF THE JOINT REGISTRAR OF
       CO-OPERATIVE SOCIETIES,
       PUTHIYARA, KOZHIKODE-673305
   4   THE CO-OPERATIVE ARBITRATION COURT,
       KOZHIKODE, NORTH WING, 5TH FLOOR,
       KERALA STATE CO-OPERATIVE HOUSING FEDERATION
       BUILDING, ERANJIPALAM, KOZHIKODE-673306.
   5   THE KERALA CO-OPERATIVE TRIBUNAL,
       NANDANAM, TC 14/20157, WANROSE JUNCTION,
       SANSKRIT COLLEGE LANE, UNIVERSITY P.O.,
 RP No.206 of 2022 in WA No.1967 of 2018
                                          2


           THIRUVANANTHAPURAM-695034 .
    6      PREMARAJAN P., (CHIEF ACCOUNTANT,
           MUKKOM CO-OPERATIVE BANK RETD) VADAKKAYIL HOUSE,
           KANJIRAMUZHI, KALLURUTTY P.O.,
           KOZHIKODE 673 582.

OTHER PRESENT:

             GP: B UNNIKRISHNA KAIMAL
             BY ADV.C.D.SOUMYA



        THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
09.06.2022,       THE    COURT     ON     THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 RP No.206 of 2022 in WA No.1967 of 2018
                                          3




    A.K.JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
          ------------------------------------------------------------------
                 RP No.206 of 2022 in WA No.1967 of 2018
                         --------------------------------------------
                     Dated this the 9th day of June, 2022

                                  JUDGMENT

A.K.Jayasankaran Nambiar,,J.

Learned counsel for the petitioner seeks permission to

withdraw the review petition. Permission is granted. The review

petition is dismissed as withdrawn.

Sd/-

A.K.JAYASANKARAN NAMBIAR, JUDGE

Sd/-

MOHAMMED NIAS C.P., JUDGE dlk 9.6.22 RP No.206 of 2022 in WA No.1967 of 2018

APPENDIX OF RP 206/2022

PETITIONER'S ANNEXURES Annexure 1 CERTIFIED COPY OF JUDGMENT IN WRIT APPEAL 1967/2018 DTD. 30.01.2019. Annexure 2 TRUE COPY OF GOVT LETTER COOPERATION (C) DEPT G.O.(RT), NO. 37/2004/CO-OP DATED 13/01/2004.

Annexure 3 TRUE COPY F RULE 198 OF CO-OPERATIVE SOCIETIES RULES.

 
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