E.K.Narayanan Unni vs State Of Kerala
2022 Latest Caselaw 6638 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
         THURSDAY, THE 9TH DAY OF JUNE 2022 / 19TH JYAISHTA, 1944
                         WP(C) NO. 3308 OF 2021
PETITIONERS:

     1       E.K.NARAYANAN UNNI
             AGED 50 YEARS
             FIRST GRADE DRAFTSMAN,GURUVAYOOR DEVASWOM,GURUVAYOOR-
             680101,THRISSUR.

     2       P.V.MANOJ KUMAR,
             FIRST GRADE DRAFTSMAN,GURUVAYOOR DEVASWOM,GURUVAYOOR-
             680101,THRISSUR.

     3       K.K.AMBIKES,
             FIRST GRADE DRAFTSMAN,GURUVAYOOR DEVASWOM,GURUVAYOOR-
             680101,THRISSUR.

             BY ADVS.
             A.JAYASANKAR
             SRI.MANU GOVIND



RESPONDENTS:

     1       STATE OF KERALA
             REPRESENTED BY THE SECRETARY TO GOVERNMENT,REVENUE
             (DEVASWOM)DEPARTMENT,SECRETARIAT,
             THIRUVANANTHAPURAM DISTRICT-680101,

     2       GURUVAYOOR DEVASWOM,
             GURUVAYOOR,THRISSUR DISTRICT-680101,REPRESENTED BY ITS
             ADMINISTRATOR.

     3       GURUVAYOOR DEVASWOM MANAGING COMMITTEE,
             GURUVAYOOR,THRISSUR DISTRICT-680101,
             REPRESENTED BY ITS CHAIRMAN.

     4       THE ADMINISTRATOR,
             GURUVAYOOR DEVASWOM,GURUVAYOOR,
             THRISSUR DISTRICT-680101.
 WP(C) NO. 3308 OF 2021              2

      5      KERALA DEVASWOM RECRUITMENT BOARD,
             2ND FLOOR,DEVASWOM BUILDINGS,MG ROAD,
             OPP.GOVERNMENT AYURVEDA COLLEGE,
             THIRUVANANTHAPURAM-695001,REPRESENTED BY ITS SECRETARY.

      6      ADDL.R6.ASWATHY.V
             D/O. VENU.M.G., AGED 28 YEARS, RESIDING AT MURINGAVELIL
             HOUSE, UZHAVOOR.P.O., KOTTAYAM-686634.

      7      ADDL.R7.HARIPRIYA.M.A
             D/O. MANILAL, AGED 29 YEARS, RESIDING AT POORNIMA
             NEDUNGOLAM.P.O., PARAVUR, KOLLAM-691334.

      8      ADDL.R8.DRISHYA GIRISH
             D/O. GIRISH.C.J., AGED 27 YEARS, RESIDING AT CHEMMANKATTU
             VALAPPIL, PERAMANGALAM.P.O., THRISSUR-680545.

      9      ADDL.R9.GAYATHRI DAS
             D/O. A.MOHANDAS,AGED 28 YEARS, RESIDNG AT ANKANAM,
             KODAMTHURUTH, KUTHIYATHODE.P.O, CHERTHALA, ALAPPUZHA-
             688533.
             (ADDL.R6 TO R9 IMPLEADED AS PER ORDER DATED 16-2-2022 IN
             IA1/2022).

             BY ADVS.
             T.K.VIPINDAS
             B.KRISHNA MANI
             DHANUJA M.S
             SIJU RAJAN
             N.V.SANDHYA




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 3308 OF 2021                3




                                     JUDGMENT

It is submitted by the learned counsel for the petitioners that a

not press memo has been filed and that the petitioners do not intend

to proceed further with the matter.

The not press memo is recorded. Accordingly, the writ petition

is dismissed as not pressed.

Sd/-

ANU SIVARAMAN JUDGE ska