Citation : 2022 Latest Caselaw 6603 Ker
Judgement Date : 9 June, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 9TH DAY OF JUNE 2022 / 19TH JYAISHTA, 1944
WP(C) NO. 15427 OF 2022
PETITIONERS:
1 RELIANCE JIO INFOCOMM LIMITED
PUKALAKKATTUKARIYATTU TOWERS, MAMANGALAM, PALARIVATTOM,
KOCHI-682024, REPRESENTED BY ITS AUTHORIZED SIGNATORY
SHRI ARUL KUMAR PUTHUKKUDI.
2 SUMMIT DIGITEL INFRASTRUCTURE PRIVATE LIMITED,
PUKALAKKATTUKARIYATTU TOWERS, MAMANGALAM, PALARIVATTOM,
KOCHI-682024, REPRESENTED BY ITS AUTHORIZED SIGNATORY
SHRI ARUL KUMAR PUTHUKKUDI.
BY ADVS.
G.HARIKUMAR (GOPINATHAN NAIR)(K/1227/2003)
AKHIL SURESH
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 DISTRICT POLICE CHIEF
G5CR+H2C, KALYAN NAGAR, AYYANTHOLE, THRISSUR-680003.
3 THE STATION HOUSE OFFICER
ANTHIKKAD POLICE STATION, THRISSUR RURAL-680641.
4 SUNDARAN
CHEROOR, KAIPILLY , THRISSUR-680620.
5 SAJI
MECHERI, KAIPILLY, THRISSUR-680620.
6 SHAMEER,
KAIPILLY, THRISSUR-680620.
7 SINTO,
PURATHOORU, KAIPILLY, THRISSUR-680620.
8 DIVAKARAN,
VELOTTUPARAMBIL, KAIPILLY, THRISSUR-680620.
9 YESHUDASAN,
THARAYIL, KAIPPILLY, THRISSUR-680620.
10 JILLY WILSON,
VADAKKETHALA, KAIPPILY, THRISSUR-680620.
SRI.T.K.SHAJAHAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15427 OF 2022
2
JUDGMENT
Dated this the 9th day of June, 2022
It is submitted by the learned counsel for the petitioners that
pursuant to the interim order granted by this Court on 18.05.2022, the
construction of the mobile tower is ongoing.
2. The learned Government Pleader submits that, at present, there is
no obstruction and that a crime had been registered against the party
respondents.
In the above view of the matter, this writ petition is closed. In case
the construction is carried out and completed within a reasonable time
and if there is any obstruction by the party respondents or anybody
claiming through them, the petitioners may inform the Station House
Officer who shall provide adequate protection.
Sd/-
ANU SIVARAMAN JUDGE NP WP(C) NO. 15427 OF 2022
APPENDIX OF WP(C) 15427/2022
PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF LETTER NO. IT-B1/23/2020-ITD DATED 16.11.2020.
Exhibit P2 TRUE COPY OF THE CIRCULAR NO. AS-25/1/2019-
OFFICE OF DIR ( AS-V) DATED 21.03.2020. Exhibit P3 A TRUE COPY OF SITE APPROVAL & BUILDING PERMIT NO.:A3-6677/19 DATED 26.12.2019. Exhibit P4 GOVERNMENT CIRCULAR CIRCULAR NO. NO.
RA1/25/2022 DATED 12.02.2022. Exhibit P5 TRUE COPY OF THE EMF CERTIFICATION OF RADIATION ISSUED BY TERM CELL DATED 31.10.2019.
Exhibit P6 TRUE COPY OF THE MINUTES OF THE MEETING OF DTC DATED 22.02.2022.
Exhibit P7 TRUE COPY OF FIR DATED 25.04.2022. Exhibit P8 TRUE COPY OF THE INSTRUCTION FROM KERALA STATE DISASTER COORDINATOR, GOVERNMENT OF INDIA DATED 24.03.2021.
Exhibit P9 A TRUE COPY OF JUDGMENT IN WP (C) NO.
22312/2021 DATED 12.11.2021.
Exhibit P10 TRUE COPY OF THE ORDER IN THE WP (C) NO.
18917/2021 DATED 14.09.2021.
Exhibit P11 TRUE COPY OF ORDER IN W.P (C) 12714 OF 2022 DATED 06.04.2022.
Exhibit P12 TRUE COPY OF ORDER IN W.P (C) 13105 OF 2022 DATED 07.04.2022.
Exhibit P13 TRUE COPY OF ORDER IN W.P (C) 9428 OF 2022 DATED 21.03.2022.
RESPONDENTS' EXHIBITS: NIL
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