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Ramachandran vs The Secretary, Regional ...
2022 Latest Caselaw 6573 Ker

Citation : 2022 Latest Caselaw 6573 Ker
Judgement Date : 9 June, 2022

Kerala High Court
Ramachandran vs The Secretary, Regional ... on 9 June, 2022
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
     THURSDAY, THE 9TH DAY OF JUNE 2022 / 19TH JYAISHTA, 1944
                      WP(C) NO. 18737 OF 2022
PETITIONER:

          RAMACHANDRAN
          AGED 57 YEARS
          S/O. KUNJU NAIR,
          KIZHAKKEPATT HOUSE,
          PANG SOUTH P. O., PERINTHALMANNA,
          PIN - 679 338, MALAPPURAM DISTRICT.

          BY ADV SAJU J.VALLYARA

RESPONDENT:

          THE SECRETARY,
          REGIONAL TRANSPORT AUTHORITY
          MALAPPURAM, CIVIL STATION,
          MALAPPURAM P. O.,
          PIN - 676 505, MALAPPURAM DISTRICT.

          SRI. JIMMY GEORDE - GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.18737 OF 2022

                                   2




                               JUDGMENT

According to the petitioner, he is the registered

owner of stage carriage bearing Registration No.KL-

53-K-604 on the route Pang-Puramannur. He has

filed Ext.P2 request for revision of timings of his

service covered by Ext.P1 proceedings. The

grievance of the petitioner is that Ext.P2 request is

not so far considered by the respondent.

2. Heard the learned counsel for the petitioner

and the learned Government Pleader for the

respondent.

3. In the facts and circumstances of the case,

there will be a direction to the respondent to consider

Ext.P2 request in accordance with law after notice to

the affected/interested persons, if any, as

expeditiously as possible, at any rate, within a period WP(C).No.18737 OF 2022

of two months from the date of receipt of a copy of

this judgment.

The writ petition is disposed of with the above

direction.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SPR WP(C).No.18737 OF 2022

APPENDIX

PETITIONER'S EXHIBITS:-

EXHIBIT P1 PHOTOCOPY OF THE PROCEEDINGS VIDE ORDER NO.C5/3299/2018/M DATED 09/10/2018 ISSUED BY THE RESPONDENT. EXHIBIT P2 PHOTOCOPY OF THE REQUEST FOR REVISION OF TIMINGS SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT ON 25/05/2022 IN RESPECT OF STAGE CARRIAGE KL-53-K-604.

RESPONDENT'S EXHIBIS: NIL.

 
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