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Sreevalsan P.P vs Peoples Urban Co-Operative Bank ...
2022 Latest Caselaw 6539 Ker

Citation : 2022 Latest Caselaw 6539 Ker
Judgement Date : 8 June, 2022

Kerala High Court
Sreevalsan P.P vs Peoples Urban Co-Operative Bank ... on 8 June, 2022
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
               THE HONOURABLE MR. JUSTICE GOPINATH P.
     WEDNESDAY, THE 8TH DAY OF JUNE 2022 / 18TH JYAISHTA, 1944
                      WP(C) NO. 10767 OF 2021
PETITIONER:

          SREEVALSAN P.P.
          S/O. PADMANABHAN, PUTHEN PURAYIL HOUSE,
          KULAYATTIKKARA, ERNAKULAM.

          BY ADV S.MUMTAZ



RESPONDENT:

          PEOPLES URBAN CO-OPERATIVE BANK LTD NO.51
          REP. BY THE AUTHORISED OFFICER, HEAD OFFICE,
          TRIPUNITHURA - 682 023.

          BY ADV SRI.DEVAPRASANTH.P.J.




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 10767 OF 2021

                             2




                          JUDGMENT

The learned counsel for the petitioner submits that

the writ petition has become infructuous.

In the light of the submission made by the learned

counsel for the petitioner, this writ petition is dismissed

as infructuous.

Sd/-

GOPINATH P.

JUDGE

DK

 
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