Surendran vs The Central Public Information ...
2022 Latest Caselaw 6429 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
          THE HONOURABLE MR.JUSTICE BASANT BALAJI
  FRIDAY, THE 3RD DAY OF JUNE 2022 / 13TH JYAISHTA, 1944
                  WP(C) NO. 12577 OF 2015
PETITIONER/S:

         SURENDRAN
         AGED 62 YEARS
         S/O.KRISHNA PILLAI, SREEVILAS, HOUSE NO 31,
         KRISHNA NAGAR, PEROORKADA, THIRUVANANTHAPURAM-
         695005

         BY ADV SRI.M.DINESH



RESPONDENT/S:

    1    THE CENTRAL PUBLIC INFORMATION OFFICER, C-DAC,
         P.B.NO.6520
         VELLAYAMBALAM, THIRUVANANTHAPURAM-695033

    2    PROF RAJAT MOONA
         APPELLATE AUTHORITY(RTI) & DIRECTOR GENERAL,
         C DAC, PUNE UNIVERSITY CAMPUS, GENESH KHIND,PUNE
         411007,MAHARASTRA STATE

    3    CENTRAL INFORMATION COMMISSION
         CLUB BUILDING ,OPPOSITE BER SARAI MARKET, OLD INU
         CAMPUS, NEW DELHI-110067

         BY ADV SRI.SUVIN R.MENON, CGC


OTHER PRESENT:

         REEWIN THEKLA FOR THE PETITIONER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) 12577/2015
                               -2-


                         JUDGMENT

The counsel for the petitioner submits that he is not

pressing the Writ Petition.

Hence, the Writ Petition is dismissed as not pressed.

Sd/-

BASANT BALAJI JUDGE

JS