Greeta Hanna George Represented ... vs Dr. P.K. Jaysree
2022 Latest Caselaw 6404 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
               THE HONOURABLE MR. JUSTICE SATHISH NINAN
      FRIDAY, THE 3RD DAY OF JUNE 2022 / 13TH JYAISHTA, 1944
                        CON.CASE(C) NO. 884 OF 2022
 AGAINST THE JUDGMENT IN WP(C) 10339/2022 OF HIGH COURT OF KERALA
PETITIONER/WRIT PETITIONER:

             GREETA HANNA GEORGE REPRESENTED BY GUARDIAN SUJA GEORGE
             AGED 25 YEARS, D/O.LATE P.K.GEORGE,
             PULIMOOTTIL HOUSE, KOTTAYAM., PIN - 686001

             BY ADV JAMES ABRAHAM (VILAYAKATTU)



RESPONDENT/ RESPONDENT IN W.P:

             DR. P.K. JAYSREE, DISTRICT COLLECTOR, KOTTAYAM,
             COLLECTORATE, CIVIL STATION, KOTTAYAM., PIN - 686002


     THIS    CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 03.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                  2
CON.CASE(C) NO. 884 OF 2022




                        Sathish Ninan, J.
                 ==============================
                  Cont.Case (C).No.884 of 2022
                   ==========================
              Dated this the 3rd day of June, 2022

                              JUDGMENT

It is reported that the directions in the judgment have

since been complied with. The contempt case is closed.

Sd/-

Sathish Ninan, Judge rsr

CON.CASE(C) NO. 884 OF 2022

APPENDIX OF CON.CASE(C) 884/2022

PETITIONER ANNEXURES

Annexure1 ANNEXURE A1