Ainton Santhosh vs State Of Kerala
2022 Latest Caselaw 6316 Ker

WP(C) NO. 17575 OF 2022           1

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
     FRIDAY, THE 3RD DAY OF JUNE 2022 / 13TH JYAISHTA, 1944
                     WP(C) NO. 17575 OF 2022
PETITIONER/S:

    1     AINTON SANTHOSH
          AGED 10 YEARS
          S/O.SANTHOSH.MA, MANDUPALA HOUSE, KANJANI,
          THISSUR-680612.
          REPRESENTED BY HIS NATURAL GUARDIAN FATHER-
          SANTHOSH.M.A., AGED 48 YEARS, S/O.ANTONY.M.D,
          MANDUPALA HOUSE, KANJANI, THISSUR-680612.
    2     AIBEL SANTHOSH
          AGED 11 YEARS, S/O.SANTHOSH.MA, MANDUPALA HOUSE,
          KANJANI,THISSUR-680612.
          REPRESENTED BY HIS NATURAL GUARDIAN FATHER-
          SANTHOSH.M.A, S/O.ANTONY.M.D, AGED 48 YEARS,
          MANDUPALA HOUSE, KANJANI, THISSUR-680612.
          BY ADVS.
          P.PAULOCHAN ANTONY
          K.S.SUJITHA
          LEKSHMI S.SEKHER
          P.PADMAPRIYA
          G.AJITH KUMAR


RESPONDENT/S:

    1     STATE OF KERALA
          REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
          DEPARTMENT OF EDUCATION, GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM-695001.
    2     THE DISTRICT COLLECTOR
          THRISSUR DISTRICT, CIVIL STATION BUILDING,
          THRISSUR-680003
    3     DISTRICT EDUCATIONAL OFFICER
          THRISSUR DISTRICT, PALACE ROAD,
          THRISSUR-680020.
    4     CENTRAL BOARD OF SECONDARY EDUCATION
          REGIONAL OFFICE, BLOCK B, 2ND FLOOR,
          LIC DIVISIONAL OFFICE CAMPUS, PATTOM,
          THIRUVANANTHAPURAM-695005.
           REPRESENTED BY ITS REGIONAL OFFICER.
    5     BHARATIYA VIDYA BHAVANS SCHOOL
          KANJANI, THRISSUR-680618.
          REPRESENTED BY ITS MANAGER.
          [email protected]
 WP(C) NO. 17575 OF 2022           2



    6     THE PRINCIPAL
          BHARATIYA VIDYA BHAVANS SCHOOL,
          KANJANI, THRISSUR-680618.
          [email protected]

          BY ADV SRI.NIRMAL S., SC, CBSE

          SMT NISHA BOSE SR GP,


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17575 OF 2022                    3




                                    JUDGMENT

When this writ petition was taken up, Sri.Paulochan Antony P., the learned

counsel appearing for the petitioners submitted that he has instructions from his

parties to withdraw this writ petition.

This Writ petition is dismissed as withdrawn.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE NS

APPENDIX OF WP(C) 17575/2022

PETITIONER(S) EXHIBITS :

Exhibit P1 TRUE COPY OF THE COMMUNICATION NO-

BVB/TPR/1540/2022 DATED 13.05.2022 ISSUED BY THE RESPONDENT NO-6 Exhibit P2 TRUE COPY OF THE COMMUNICATION NO-

BVB/TPR/1540/2022 DATED 20.05.2022 ISSUED BY THE RESPONDENT NO-6 Exhibit P3 TRUE COPY OF THE COMMUNICATION NO-

BVB/TPR/1540/2022 DATED 23.05.2022 ISSUED BY THE RESPONDENT NO-6 Exhibit P4 TRUE COPY OF THE TRANSFER CERTIFICATE NUMBER T.C NO-1100 DATED 24.05.2022 OF PETITIONER NO-1 ISSUED BY THE RESPONDENT NO-6 Exhibit P4(a) TRUE COPY OF THE TRANSFER CERTIFICATE NUMBER T.C NO-1101 DATED 24.05.2022 OF PETITIONER NO-2 ISSUED BY THE RESPONDENT NO-6 Exhibit P5 TRUE COPY OF THE REPRESENTATION DATED 28.05.2022 SUBMITTED BEFORE RESPONDENT NO-3 BY THE PETITIONER

RESPONDENT(S) EXHIBITS : NIL