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Nazia Yusuf Izuddin vs Union Of India
2022 Latest Caselaw 6268 Ker

Citation : 2022 Latest Caselaw 6268 Ker
Judgement Date : 3 June, 2022

Kerala High Court
Nazia Yusuf Izuddin vs Union Of India on 3 June, 2022
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
        FRIDAY, THE 3RD DAY OF JUNE 2022 / 13TH JYAISHTA, 1944
                        WP(C) NO. 17919 OF 2022
PETITIONER/S:

            NAZIA YUSUF IZUDDIN
            AGED 39 YEARS
            W/O.SCAHIN UPADHYAY, KAIRALI, MALIEKKAL LANE,
            DESHABHIMANI ROAD, KALOOR, KOCHI - 682 017.
            BY ADVS.
            P.K.IBRAHIM
            ALEX ABRAHAM
            FATHIMA FIDHA


RESPONDENT/S:

    1       UNION OF INDIA
            REPRESENTED BY SECRETARY, DEPARTMENT OF HOME AFFAIRS,
            NORTH BLOCK, NEW DELHI - 110 001.
    2       BUREAU OF IMMIGRATION
            REPRESENTED BY COMMISSIONER OF IMMIGRATION, EAST BLOCK-
            VIII, LEVEL V, SECTOR 1, RAMAKRISHNA PURAM, NEW DELHI.
    3       SENIOR SUPERINTENDENT OF POLICE
            DEHRADUN, RACE COURSE, DEHRADUN, UTTARAKHAND - 248 001.
OTHER PRESENT:

            CGC SUVIN R. MENON; ASGI S. MANU


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17919 OF 2022
                                    2

                             JUDGMENT

Dated this the 3rd day of June, 2022

Learned Counsel for the petitioner seeks permission to

withdraw the writ petition, with liberty to approach the

Uttarakhand High Court. The request is recorded and the writ

petition, dismissed as withdrawn.

Sd/-

V.G ARUN JUDGE

SJ WP(C) NO. 17919 OF 2022

APPENDIX OF WP(C) 17919/2022

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE LETTER DATED 05/04/2022 BY THE CHAIR, STEERING COMMITTEE, AUSTRALIA INDIA YOUTH DIALOGUE TO THE VISA OFFICER, AUSTRALIA HIGH COMMISSION. Exhibit P2 TRUE COPLY OF THE LOOKOUT CIRCULAR DATED 23/01/2020.

Exhibit P3 TRUE COPY OF THE ORDER IN BAIL APPLICATION NO.159/2020 BY THE COURT OF SESSIONS, DEHRADUN.

Exhibit P4 TRUE COPY OF THE SETTLEMENT AGREEMENT DATED 31/03/2022 WITHOUT ANNEXURES. Exhibit P5 TRUE COPY OF THE ORDER DATED 26/05/2022 IN CRL.M.C.NO.3297/2022.

Exhibit P6 TRUE COPY OF THE PETITION FILED BEFORE THE COURT OF ADDITIONAL JUDICIAL MAGISTRATE -III, DEHRADUM.

Exhibit P6A TRUE COPY OF THE AFFIDAVIT OF MR.MUKESH JOSHI

- THE COMPLAINANT FILED ALONG WITH EXT P6 BEFORE THE COURT OF ADDITIONAL JUDICIAL MAGISTRATE -III, DEHRADUN.

 
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