Citation : 2022 Latest Caselaw 8156 Ker
Judgement Date : 1 July, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 1ST DAY OF JULY 2022 / 10TH ASHADHA, 1944
OP(KAT) NO. 155 OF 2016
AGAINST THE ORDER DATED 15.10.2015 IN OA 120/2013 OF KERALA
ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/RESPONDENTS 1 & 2:
1 STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT,
HOME DEPARTMENT, GOVERNMENT SECRETARIAT
THIRUVANANTHAPURAM, KERALA-695001.
2 THE STATE POLICE CHIEF
POLICE HEAD QUARTERS, THIRUVANANTHAPURAM-10.
BY ADV GOVERNMENT PLEADER SRI.BIJOY CHANDRAN, SR
RESPONDENTS/APPLICANTS:
1 K.V.VARGHESE
S/O.SRI.K.V.VARU, KIZHAKUDAN HOUSE, CARMEL NAGAR,
THALORE P.O., THRISSUR-680306 (DRIVER (GR.ASI)
VIGILANCE AND ANTI CORRUPTION BUREAU,
THRISSUR-630001, KERALA.
2 K.A.SADANANDAN
S/O.SRI.K.R.AYYAPPAN, KADALIKATTIL HOUSE AVITTATHUR
P.O., IRINJALAKUDA, THRISSUR-680683 (DRIVER
(FR.ASI), CBCIDL DETACHMENT OFFICE,
THRISSUR-680001), KERALA.
BY ADVS.
SRI.V.M.JACOB
SRI.B.RAGHUNATHAN
SRI.M.SALIM
SRI.T.R.RENJITH
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP FOR
ADMISSION ON 01.07.2022, ALONG WITH OP(KAT).299/2017, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
:2:
OP(KAT).No.155/2016
in
OP(KAT).No.299/2017
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 1ST DAY OF JULY 2022 / 10TH ASHADHA, 1944
OP(KAT) NO. 299 OF 2017
AGAINST THE ORDERDATED 15.11.2016 IN OA 1164/2014 OF KERALA
ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONERS/RESPONDENTS IN OA:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
HOME DEPARTMENT, GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM KERALA PIN-695001
2 KERALA POLICE CHIEF
POLICE HEAD QUARTERS,VAZHUTHACAUS,
THIRUVANANTHAPURAMKERALA PIN-695014
3 DISTRICT POLICE CHIEF
DISTRICT POLICE OFFICE,KANNUR, KERALA PIN-670002
BY ADV GOVERNMENT PLEADER SRI.BIJOY CHANDRAN, SR
RESPONDENT/APPLICANT IN O.A:
M.T.MANOJ KUMAR
S/O. GOPALAN.M MANARATH THAZHAE HOUSE,
KANNOOKKARA PO, MADAPPALLY COLLEGE (VIA),
KOZHIKODE 673102, WORKING AS MECH-SI(GRADE),
MT WING, AR CAMP, KANNUR, KERALA -670002,
:3:
OP(KAT).No.155/2016
in
OP(KAT).No.299/2017
MOBILE PIN-6846166310
BY ADV SRI.T.R.RAJESH
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP
FOR ADMISSION ON 01.07.2022, ALONG WITH OP(KAT).155/2016, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
:4:
OP(KAT).No.155/2016
in
OP(KAT).No.299/2017
JUDGMENT
A.K.Jayasankaran Nambiar, J.
It is submitted by the learned counsel on either side that the
issue involved in both these OP(KAT)s is squarely covered by the
judgment dated 09.04.2021 of a Division Bench of this Court in
OP(KAT).No.66 of 2017. Taking note of the said submission, we dispose
these OP(KAT)s by following the said judgment and making it clear that
the directions in the said judgment shall govern these OP(KAT)s also.
Consequently, the benefits payable to the respondents, if not already
paid, shall be disbursed to them by the appellants within an outer time
limit of three months from the date of receipt of a copy of this
judgment.
Sd/-
A.K.JAYASANKARAN NAMBIAR JUDGE
Sd/-
MOHAMMED NIAS C.P.
JUDGE
mns
OP(KAT).No.155/2016 in OP(KAT).No.299/2017
APPENDIX OF OP(KAT) 155/2016
PETITIONER ANNEXURES
ANNEXURE A1 TRUE COPY OF GO(MS)NO.238/2002/(122)/FIN DATED 19/04/2002.
ANNEXURE A2 TRUE COPY OF GO(MS)NO.192/2003/(122)/FIN DATED 01/04/2003.
ANNEXURE A3 TRUE COPY OF THE JUDGMENT DATED 12/07/2007 IN WPC NO.9802/2004 OF THE HONBOURABLE HIGH COURT OF KERALA.
ANNEXURE A4 TRUE COPY OF GO(RT) NO 3432/07/HOME DATED 14/12/2007.
ANNEXURE A5 TRUE COPY OF THE JUDGMENT DATED 23/07/2008 IN WPC 5039/2008 OF THE HONOURABLE HIGH COURT OF KERALA.
ANNEXURE A6 TRUE COPY OF GO(RT NO.3161/08/HOME DATED 16/10/2008.
ANNEXURE A7 TRUE COPY OF GO(RT) NO.3162/08/HOME DATED 16/10/2008.
ANNEXURE A8 TRUE COPY OF THE JUDGMENT DATED 30/03/2011 IN WPC NO.33320/2008-N OF THE HONOURABLE HIGH COURT OF KERALA.
OP(KAT).No.155/2016 in OP(KAT).No.299/2017
ANNEXURE A9 TRUE COPY OF THE LETTER DATED 15/11/2011 OF THE 1ST RESPONDENT.
ANNEXURE A10 TRUE COPY OF THE ORDER DATED 05/03/1987 OF THE COMMANDANT KAT VTH BATTALION, THRISSUR (ARMED POLICE TRAINING CENTRE).
ANNEXURE A11 TRUE COPY OF THE ORDER DATED 10/01/1990 OF THE COMMANDANT APTC, THRISSUR.
ANNEXURE A12 TRUE COPY OF THE ORDER DATED 17/03/1994 OF THE COMMANDANT KAT VTH BATTALION, THRISSUR.
ANNEXURE A13 TRUE COPY OF THE ORDER DATED 17/04/2002 OF THE SUPERINTENDENT OF POLICE (VIGILANCE AND ANTI CORRUPTION BUREAU), KOZHIKODE.
ANNEXURE A14 TRUE COPY OF GO(P) NO.3000/98/FIN. DATED 25/11/1998 (RELEVANT PORTION).
ANNEXURE A15 TRUE COPY OF THE LETTER DATED 04/08/2000 OF THE 2ND RESPONDENT (DGP).
ANNEXURE A16 TRUE COPY OF THE LETTER DATED 04/01/2001 OF THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, HOME DEPARTMENT.
ANNEXURE A17 TRUE COPY OF THE LETTER DATED 19/05/2001 OF THE 1ST RESPONDENT (PRINCIPAL SECRETARY TO GOVERNMENT, HOME DEPARTMENT).
EXHIBIT P1 A TRUE COPY OF THE OA 120/13.
OP(KAT).No.155/2016 in OP(KAT).No.299/2017
EXHIBIT P2 REPLY STATEMENTS FILED ON BEHALF OF RESPONDENTS.
EXHIBIT P3 REJOINDER AFFIDAVIT FILED BY THE APPLICANTS.
EXHIBIT P4 A TRUE COPY OF THE ORDER IN OA 120/13.
OP(KAT).No.155/2016 in OP(KAT).No.299/2017
APPENDIX OF OP(KAT) 299/2017
PETITIONER ANNEXURES
ANNEXURE A1 A TRUE COPY OF THE GO NO.238/02/FIN.
DATED 19/04/2002.
ANNEXURE A2 A TRUE COPY OF THE DO NO.327/14C DATED 16/05/2014.
ANNEXURE A3 A TRUE COPY OF THE LETTER NO.1413/K1/2012/HOME DATED 16/04/2014.
ANNEXURE A4 A TRUE COPY OF THE DO NO.955/13C DATED 24/12/2013.
ANNEXURE A5 A TRUE COPY OF THE REPRESENTATION DATED 28/11/2013.
ANNEXURE R3(A) A TRUE COPY OF THE GO(MS) NO.238/02/122/FIN. DATED 19/04/2002.
ANNEXURE R3(B) A TRUE COPY OF GOVERNMENT LETTER NO.60294/PRC-A2/09/FIN. DATED 18/08/2010.
ANNEXURE R3(B) A TRUE COPY OF THE ENGLISH TRANSLATION OF ANNEXURE R3(B).
ANNEXURE R3(C) A TRUE COPY OF THE LR. NO. OA (HQ)/III/IV/12-209/13-14/341 DATED 20/12/2013.
ANNEXURE R3(D) A TRUE COPY OF BO NO.145/2014/KAP DATED 26/04/2014.
OP(KAT).No.155/2016 in OP(KAT).No.299/2017
ANNEXURE R3(E) A TRUE COPY OF DO NO 327/14C DATED 16/05/2014.
EXHIBIT P1: PHOTOCOPY OF THE OA.NO.1164/14 ALONG WITH ANNEXURES
EXHIBIT P2: PHOTOCOPYOF THE REPLY STATEMENT OF THE 3RD RESPONDENT IN OA ALONG WITH ANNEXURES
EXHIBIT P3: PHOTOCOPYOF THE ORDER DATED 15.11.2016 IN OA NO.1164/2014
RESPONDENT EXHIBITS
EXHIBIT R1(a) TRUE COPY OF G.O.(RT) NO.3162/08/HOME DATED 16/10/2008.
EXHIBIT R1(b) TRUE COPY OF THE JUDGEMENT OF THIS HON'BLE COURT IN OP(KAT) 138/2018 DATED 09/04/2018.
EXHIBIT R1(C) TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN RP.38/2020/24/09/2020.
EXHIBIT R1(a) TRUE COPY OF G.O.(Ms)238/2002(122)/FIN.
DATED 19/04/2002.
EXHIBIT R1(b) TRUE COPY OF G.O.(Ms)192/2003(133)/FIN.
DATED 01/04/2003.
EXHIBIT R1(c) TRUE COPY OF THE JUDGMENT OF THIS HON'BLE
COURT DATED 12.07.2007 IN
WP(C).20787/2003
OP(KAT).No.155/2016
in
OP(KAT).No.299/2017
EXHIBIT R1(d) TRUE COPY OF G.O(RT).NO.3162/HOME DATED
16.10.2008
EXHIBIT R1(E) TRUE COPY OF JUDGMENT OF THIS HON'BLE
COURT DATED 09.04.2021 IN
OP(KAT)NO.66/2017
EXHIBIT R1(F) TRUE COPY OF G.O(RT)2777/2021/HOME DATED
08.10.2021
TRUE COPY//
P.A TO JUDGE
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