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Mathai Kurian vs George Joseph @ Joppan
2022 Latest Caselaw 997 Ker

Citation : 2022 Latest Caselaw 997 Ker
Judgement Date : 25 January, 2022

Kerala High Court
Mathai Kurian vs George Joseph @ Joppan on 25 January, 2022
       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                       PRESENT
      THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
TUESDAY, THE 25TH DAY OF JANUARY 2022 / 5TH MAGHA, 1943
                OP(C) NO. 1220 OF 2021
        OS 198/2020 OF MUNSIFF COURT, PEERMADE
PETITIONER:

         MATHAI KURIAN
         AGED 61 YEARS
         S/O KURIAN, ELLICKAMURIYIL HOUSE, ERAMPADAM
         KARA, CHINNAR 4TH MILE, ELAPPARA VILLAGE,
         PEERMADE, IDUKKI DISTRICT.


         BY ADVS.
         G.HARIHARAN
         SHINE VARGHESE
         PRAVEEN.H.
         K.S.SMITHA
         V.R.SANJEEV KUMAR


RESPONDENT:

         GEORGE JOSEPH @ JOPPAN
         S/O JOSEPH, MANDAPATHIL HOUSE, ERUMELY SOUTH
         VILLAGE NOW RESIDING AT ELLICKAMURIYIL HOUSE,
         ERAMPADAM KARA, CHINNAR 4TH MILE, ELAPPARA
         VILLAGE, PEERMADE, IDUKKI DISTRICT.


         BY ADV V.VISAL AJAYAN


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
25.01.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 O.P(C).No.1220 of 2021               2




                     A. BADHARUDEEN, J.
            ================================
                     O.P(C).No.1220 of 2021
            ================================
              Dated this the 25th day of January, 2022

                          JUDGMENT

The learned counsel for the petitioner submitted that the

matter in dispute has been settled in between the parties and,

therefore, no relief sought for herein is warranted.

2. Accordingly, the learned counsel for the petitioner

sought permission to withdraw this Original Petition.

Hence the Original Petition is dismissed as withdrawn.

Sd/-

(A. BADHARUDEEN, JUDGE) rtr/

APPENDIX OF OP(C) 1220/2021

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE LATEST BASIC TAX ISSUED BY THE VILLAGE OFFICER, ELAPPARA DATED 1.6.2020.

Exhibit P2 TRUE COPY OF THE PLAINT FILED BY THE RESPONDENT AGAINST THE PETITIONER AS OS NO 128/2020 BEFORE THE MUNSIFF COURT, PEERMADE.

Exhibit P3 TRUE COPY OF THE PLAINT FILED BY THE PETITIONER AGAINST THE RESPONDENT AS OS NO 198/2020 BEFORE THE MUNSIFF COURT, PEERMADE.

Exhibit P4 TRUE COPY OF THE CASE STATUS RELATING TO OS NO 128/2020 PENDING BEFORE THE MUNSIF COURT, PEERMADE.

Exhibit P5 TRUE COPY OF THE CASE STATUS RELATING TO OS.NO 198/2020 PENDING BEFORE THE MUNSIFF COURT, PEERMADE.

 
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