C.K.Sarojini vs Jacob Bran
2022 Latest Caselaw 821 Ker

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
                                          &
                     THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
             MONDAY, THE 17TH DAY OF JANUARY 2022 / 27TH POUSHA, 1943
                             CON.CASE(C) NO. 1211 OF 2011
   AGAINST THE JUDGMENT IN WPC 25999/2011 OF HIGH COURT OF KERALA DATED 24.10.2011


PETITIONER/PETITIONER:

             C.K.SAROJINI, W/O.VELAYUDHAN, PROPRIETIX, PULPALLY PETROLEUM,
             PULPALLY P.O., WAYANAD DISTRICT, PIN-673 579.

             BY ADV SRI.ALIAS M.CHERIAN



RESPONDENTS/3RD RESPONDENT:

             JACOB BRAN, KNOWN TO THE PETITIONER, CHIEF REGIONAL MANAGER,,
             HINDUSTAN PETROLEUM CORPORATION LTD., KOZHIKODE, RETAIL REGION,
             ELATHOOR, NATIONAL HIGHWAY-17,, KANNUR ROAD, NEAR ELATHOOR, RAILWAY
             STATION,, PIN

             BY ADVS.SRI.P.BENNY THOMAS
             SRI.M.GOPIKRISHNAN NAMBIAR
             SRI.P.GOPINATH
             SRI.K.JOHN MATHAI
             SRI.E.K.NANDAKUMAR (SR)




      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON 17.01.2022,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON. CASE (C) NO. 1211 OF 2011
                                        :: 2 ::




                                    JUDGMENT

Dated this the 17th day of January 2022

S.MANIKUMAR, C.J.

This contempt case is filed alleging non compliance of judgment

dated 24.10.2011 in W.P.(C)No.25999 of 2011.

2. On this day, when the contempt petition came up for hearing,

Mr.Alias. M.Cherian, learned counsel for the contempt petitioner

submitted that the matter has become infructuous.

3. Considering the entire facts and circumstances of the case, we

are also of the view that nothing further survives in this contempt

petition to be considered.

In view of the above, instant contempt case is closed.

SD/-

S.MANIKUMAR CHIEF JUSTICE

SD/-

SHAJI P. CHALY JUDGE jes