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Thambi Joseph vs State Of Kerala
2022 Latest Caselaw 694 Ker

Citation : 2022 Latest Caselaw 694 Ker
Judgement Date : 14 January, 2022

Kerala High Court
Thambi Joseph vs State Of Kerala on 14 January, 2022
CRL.A No.44/2022                             1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                    THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
             Friday, the 14th day of January 2022 / 24th Pousha, 1943
                   CRL.M.APPL.NO.1/2022 IN CRL.A NO. 44 OF 2022
                SC 28/2015 OF(FAST TRACK) SPECIAL COURT , THRISSUR
   PETITIONER/APPELLANT/ACCUSED:

          THAMBI JOSEPH ,AGED 46 YEARS ,S/O.JOSEPH, KOCHUPUIRAKKAL HOUSE,
          MALAMUKKU DESOM, KANNARA, PEECHI VILLAGE, THRISSUR DISTRICT, PIN -
          680 653.

   RESPONDENT/RESPONDENT/COMPLAINANT:

          STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM (REPRESENTING SUB INSPECTOR OF POLICE, PEECHI
          POLICE STATION).


          Application praying that in the circumstances stated therein the

   High Court be pleased to suspend the execution of sentence in judgment

   dated 24.12.2021 in S.C.No.28/2015 on the file of the Fast Track Special

   Court,Thrissur(For the trial of cases relating to Atrocities against Women

   and Children) as against the petitioner/appellant/accused pending final

   disposal of the above Criminal Appeal.



          This Application coming on for orders upon perusing the application

   and upon hearing the arguments of Adv. ANWIN JOHN ANTONY, Advocate for the

   petitioner,and the PUBLIC PROSECUTOR for the respondent, the court passed

   the following:

                                        ORDER

Execution of the sentence shall stand suspended on condition that the petitioner shall execute a bond for Rs.1,00,000/- with two solvent sureties for the like sum each to the satisfaction of the trial court and on depositing the fine amount at the court below within one month from today.

                                             Sd/- DR. KAUSER EDAPPAGATH JUDGE




14-01-2022                     /True Copy/                             Assistant Registrar
 

 
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