Kolathuvadan Mammu vs Mohammed Kunhi
2022 Latest Caselaw 692 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
      FRIDAY, THE 14TH DAY OF JANUARY 2022 / 24TH POUSHA, 1943
                           RP NO. 928 OF 2021
AGAINST THE ORDER/JUDGMENT IN OP(C) 1455/2021 OF HIGH COURT OF KERALA
REVIEW PETITIONER/S:

           KOLATHUVADAN MAMMU
           AGED 85 YEARS
           S/O. HYDRU, KOLATHUVADAN HOUSE, KURUMBATHOOR AMSOM,
           ATHAVANAD DESOM, TIRUR TALUK, MALAPPURAM DISTRICT.
           BY ADV C.M.MOHAMMED IQUABAL


RESPONDENT/S:

           MOHAMMED KUNHI
           S/O. P.V. SHADULI HAJI, KADEEJA MANZIL, P.O, NARATH,
           KANNUR DISTRICT, PIN - 670601.
     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 14.01.2022,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RP NO. 928 OF 2021
                                     2

                                 JUDGMENT

Dated this the 14th day of January, 2022

Having heard the learned counsel for the review petitioner

and the learned counsel for the respondent, I find the review

petition to be an appeal in disguise and I am therefore not

inclined to entertain the review petition. Accordingly, the

review petition is dismissed.

Sd/-

V.G ARUN JUDGE

SJ RP NO. 928 OF 2021

APPENDIX OF RP 928/2021

PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE INTERIM ORDER IN OP(C) NO. 1455/2021 OF THIS HON'BLE COURT DATED 13.09.2021.

Annexure A2 THE TRUE COPY OF THE DEMAND DRAFT ISSUED BY THE FEDERAL BANK IN FAVOUR OF MOHAMMED KUNHI DATED 13.10.2021.

Annexure A3 THE TRUE COPY OF THE MEMO IN EP.32/2020 IN O.S 7/2015 OF THE SUB COURT, TIRUR, DATED 13.10.2021.

Annexure A4 THE TRUE COPY OF THE ORDER IN S.L.P (C) NO.

19495/2021 OF THE HON'BLE SUPREME COURT OF INDIA DATED 3.12.2021.

Annexure A5 THE TRUE COPY OF THE AFFIDAVIT SUBMITTED BEFORE THE EXECUTION COURT DATED 22.11.2021.