Abdu Salam.K.M vs Harees Rasheed Ias
2022 Latest Caselaw 491 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
              THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
    THURSDAY, THE 13TH DAY OF JANUARY 2022 / 23RD POUSHA, 1943
                        CON.CASE(C) NO. 835 OF 2021
 AGAINST THE ORDER/JUDGMENT IN WP(C) 28520/2020 OF HIGH COURT OF
                                     KERALA
PETITIONER/PETITIONER:

             ABDU SALAM.K.M.
             AGED 58 YEARS
             S/O.MUHAMMED(LATE), KAROTTAKKATTIL HOUSE, ELAVAKKATTU
             NAGAR, THRIKKARA POST, ERNAKULAM DISTRICT, PIN-682 021.

             BY ADV AVANEESH KOYIKKARA



RESPONDENT/3RD RESPONDENT:

    1        HAREES RASHEED IAS
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER)
             THE REVENUE DIVISIONAL OFFICER, FORT KOCHI, REVENUE
             DIVISIONAL OFFICER, KB JACOB ROAD, FORT KOCHI, KOCHI
             HEAD POST, ERNAKULAM-682 001.
    2        SRI.VISHNU RAJ IAS
             REVENUE DIVISIONAL OFFICER,FORT KOCHI.
             ADDL R2 IS SUO MOTU IMPLEADED VIDE ORDER DTD 13/9/21 IN
             COC 835/2021

             BY ADV V.K.SUNIL,SR.GOVERNMENT PLEADER




     THIS    CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 13.01.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 835 OF 2021

                                          2




                              P.B.SURESH KUMAR J.
                   -----------------------------------------------
                   Contempt Case (C) No.835 of 2021
                   -----------------------------------------------
                Dated this the 13th day of January, 2022


                                    JUDGMENT

The learned Government Pleader, on instructions, submits

that the directions issued by this court have been complied with.

In the light of the submission made by the learned

Government Pleader, the contempt case is closed.

Sd/-

P.B.SURESH KUMAR JUDGE Mn CON.CASE(C) NO. 835 OF 2021

APPENDIX OF CON.CASE(C) 835/2021

PETITIONER ANNEXURES

ANNEXURE A1 A CERTIFIED COPY OF JUDGMENT IN WPC NO.28520/2020 DATED 22.12.2020.