Sulaiman P.K vs Superintendent Of Police, Aluva
2022 Latest Caselaw 409 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    THURSDAY, THE 13TH DAY OF JANUARY 2022 / 23RD POUSHA, 1943
                        WP(C) NO. 27183 OF 2021
PETITIONER:

          SULAIMAN P.K.
          AGED 66 YEARS
          S/O. KOCHUMUHAMMED, PUNNAKKAL HOUSE, VALLUVALLY,
          KOONAMMAVU P. O., ERNAKULAM DISTRICT.

          BY ADVS.
          C.M.MOHAMMED IQUABAL
          ANJALI G.KRISHNAN
          P.ABDUL NISHAD
          RAIHANATH T.H.



RESPONDENTS:

    1     SUPERINTENDENT OF POLICE, ALUVA
          ALUVA P. O., ERNAKULAM DISTRICT, PIN - 683101.

    2     THE CIRCLE INSPECTOR OF POLICE
          NORTH PARUR POLICE STATION, ERNAKULAM DISTRICT, PIN -
          683 513.

    3     THE STATION HOUSE OFFICER
          NORTH PARUR POLICE STATION, ERNAKULAM DISTRICT, PIN -
          683 513.

    4     MUHAMMED RIYAS C. A.
          S/O. ABDUL RAHIMAN, CHUNGATH HOUSE, VALLUVALLY,
          KOONAMMAVU P.O., ERNAKULAM DISTRICT, PIN - 683 518.

    5     JIJO P. P.
          S/O. PETER P. J., PANDARAPARAMBIL HOUSE, VALLUVALLY,
          KOONAMMAVU P.O., ERNAKULAM DISTRICT, PIN - 683 518.

    6     ASLAM P. A.
          S/O. ABU P. M., PARATHINILAM HOUSE, VALLUVALLY,
          KOONAMMAVU P.O., ERNAKULAM DISTRICT, PIN - 683 518.

    7     MUHAMMED SUHAIB
          S/O. ABDUL AZIZ, THEROTH HOUSE, VALLUVALLY, KOONAMMAVU
 W.P.(C)No.27183 OF 2021


                                   2

             P.O., ERNAKULAM DISTRICT, PIN - 683 518.

     8       RAHUL P. R.
             S/O. RADHAKRISHNAN, PULIYANPARAMBU HOUSE, VANIYAKKAD,
             MANNAM P.O., ERNAKULAM DISTRICT, PIN - 683 520.

     9       AFSAL V. A.
             S/O. ABBAS, VAYALIPARAMBIL HOUSE, VALLUVALLY,
             KOONAMMAVU P. O., ERNAKULAM DISTRICT, PIN - 683 518.

             BY SRI. T. SHAJAHAN, SENIOR GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.01.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.27183 OF 2021


                                       3

                             JUDGMENT

Dated this the 13th day of January, 2022

This writ petition is filed seeking directions to

respondents 1 to 3 to provide necessary police protection to the

life of the petitioner and his family from respondents 4 to 9.

Prayer is also sought to consider Exhibit P7 representation

submitted by the petitioner. Though notice was taken out to

respondents 4 to 9 and notice was duly served, there is no

appearance for the said respondents.

2. The learned Government Pleader submits that

pursuant to interim order dated 01.12.2021, adequate police

protection is being afforded to the petitioner.

In the above view of the matter, this writ petition is

closed with a direction that as and when the petitioner

apprehends any threat or intimidation from respondents 4 to 9,

the petitioner shall approach the 3rd respondent, who shall afford

necessary police protection, as required.

Sd/-

ANU SIVARAMAN JUDGE SSK/13/01 W.P.(C)No.27183 OF 2021

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE RECEIPT ISSUED BY THE 3RD RESPONDENT DATED 06.11.2021.

Exhibit P2 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER AND HIS FAMILY MEMBERS BEFORE THE 1ST RESPONDENT DATED 26.11.2021.

Exhibit P3 THE TRUE COPY OF THE RECEIPT ISSUED BY THE OFFICE OF THE 1ST RESPONDENT DATED 27.11.2021.

Exhibit P4 THE TRUE COPY OF THE FIR IN CRIME NO.1119/2021 OF NORTH PARUR POLICE STATION DATED 10.10.2021.

Exhibit P5 THE TRUE COPY OF THE INTERIM ORDER IN B.A.NO.9136/2021 OF THIS HON'BLE COURT DATED 26.11.2021.

RESPONDENTS' EXHIBITS:        NIL


 SSK                          //TRUE COPY//         PA TO JUDGE