V.K. Shaji vs Director
2022 Latest Caselaw 277 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
               THE HONOURABLE MR.JUSTICE N.NAGARESH
   TUESDAY, THE 11TH DAY OF JANUARY 2022/21ST POUSHA, 1943
                     WP(C) NO. 25531 OF 2021


PETITIONER:

         V.K. SHAJI, AGED 53,
         S/O T. KOCHU KUNJU VYDHYAN,
         PATRON, GREEN SOCIETY,
         THULSI APARTMENTS, SEKHARIPURAM,
         PALAKKAD-678 003.

         BY ADV S.MURALI(M-467)


RESPONDENTS:

    1    DIRECTOR, INSTITUTE OF INTEGRATED
         MEDICAL SCIENCES,
         (GOVERNMENT MEDICAL COLLEGE)
         PALAKKAD-678 013.

    2    DIRECTOR OF MEDICAL EDUCATION,
         MEDICAL COLLEGE,
         THIRUVANANTHAPURAM-695 011.

    3    HEALTH SECRETARY,
         GOVERNMENT OF KERALA,
         DEPARTMENT OF HEALTH,
         SECRETARIAT,
         THIRUVANANTHAPURAM-695 001.

         BY GOVERNMENT PLEADER SRI.APPU P.S.

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 11.01.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)No.25531/2021

                                    2




                              JUDGMENT

Dated this the 11th day of January, 2022

The learned counsel for the petitioner seeks leave to

withdraw the writ petition. Accordingly, the writ petition is

dismissed as withdrawn.

Sd/-

N. NAGARESH JUDGE ncd/11.01.2022