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Dr.P.S.Gopi vs Bhaskaran
2022 Latest Caselaw 262 Ker

Citation : 2022 Latest Caselaw 262 Ker
Judgement Date : 11 January, 2022

Kerala High Court
Dr.P.S.Gopi vs Bhaskaran on 11 January, 2022
RFA No.325/2019                              1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT
                      THE HONOURABLE MR. JUSTICE P.SOMARAJAN
            Tuesday, the 11th day of January 2022 / 21st Pousha, 1943
                       IA.NO.1/2019 IN RFA NO. 325 OF 2019
                OS 171/1996 OF II ADDITIONAL SUB COURT,ERNAKULAM
   PETITIONER/APPELLANT:

          DR.P.S.GOPI, SON OF LATE SANKUNNI, AGED 74, KUNJAN VYDHYAN SMARAKA
          OUSHADHASALA, PARAVOOR JUNCTION, THOTTAKKATTUKARA, ALUVA-683108

   RESPONDENTS/RESPONDENTS:

      1. BHASKARAN (DIED)
      2. SARADHA, W/O.BHASKARAN, HONEY VIHAR, VELLOORKUNNAM, MUVATUPUZHA.

    AND OTHERS

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceeding pursuant to the Final Judgment dated 23/7/2018 in I.A.No.3700
   of 2011 in O.S.No.171 of 1996, on the file of the Court of the II
   Additional Sub Judge, Ernakulam, pending disposal of the appeal.
        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this Court's
   order dated 03/12/2021 and upon hearing the arguments of SRI.S.EASWARAN,
   SRI.P.MURALEEDHARAN (IRIMPANAM), SRI.M.A.AUGUSTINE, SRI.P.SREEKUMAR
   (THOTTAKKATTUKARA), SMT.SOUMYA JAMES, Advocates for the petitioner and of
   SRI.AJITH VISWANATHAN, Advocate for R2 to R5,          SRI.A.BALAGOPALAN,
   SRI.A.RAJAGOPALAN,     SRI.M.N.MANMADAN,     SRI.M.S.IMTHIYAZ    AHAMMED,
   SMT.P.SEENA, Advocates for R7, SRI.S.SREEKUMAR (SR.) along with
   SRI.P.MARTIN JOSE, SRI.P.PRIJITH, SRI.THOMAS P.KURUVILLA, SRI.ELDHO
   CHERIAN, SMT.HANI P.NAIR, SRI.HARIKRISHNAN,Advocates for R9 and
   R10, SRI.LEGITH T.KOTTAKKAL, Advocate for R11, the court passed the
   following:
                                      ORDER

Interim order will stand extended till 31/01/2022.

Sd/- P.SOMARAJAN, JUDGE

11-01-2022 /True Copy/ Assistant Registrar

 
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