Muhammed Mahroof T vs State Of Kerala
2022 Latest Caselaw 242 Ker

WP(C) NO. 1991 OF 2016                   1



                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT

                    THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

            TUESDAY, THE 11TH DAY OF JANUARY 2022 / 21ST POUSHA, 1943

                                  WP(C) NO. 1991 OF 2016

PETITIONER/S:
            MUHAMMED MAHROOF T
            AGED 14 YEARS
            S/O FOUSIYA, TEAM LEADER, "VATTEPATTU (BOYS)" COMPETITION,
            CLASS-10, RAJAHS HIGHER SECONDARY SCHOOL, NELESHWAR, KASARAGOD
            DISTRICT, REPRESENTED BY HIS MOTHER AND NEXT FRIEND FOUSIYA, W/O
            ABDUL KHADER LK, THAHIRA MANZIL', ORCHA, THAIKKADAPPURAM (PO),
            NILESHWAR, KASARAGOD DIST-671314


               BY ADV SRI.K.P.HARISH


RESPONDENT/S:
      1      STATE OF KERALA
             REPRESENTED BY SECRETARY, GENERAL EDUCATION DEPARTMENT,
             THIRUVANANTHAPURAM-695 001

       2       THE DIRECTOR OF PUBLIC INSTRUCTIONS
               DPI OFFICE, THIRUVANANTHAPURAM-695 014

       3       THE GENERAL CONVENER
               ADDITIONAL DIRECTOR OF PUBLIC INSTRICTIONS, 56TH KERALA STATE
               SCHOOL KALOLSAVAM-2015-16, OFFICE OF THE D.P.I,
               THIRUVANANTHAPURAM-695 001

       4       THE GENERAL CONVENER
               DEPUTY DIRECTOR OF EDUCATION, KASARAGOD REVENUE DISTRICT, SCHOOL
               KALOLSAVAM- 15-16, OFFICE OF THE D.D.E, KASARAGOD, KASARAGOD
               DISTRICT-671 121

       5       THE APPEAL COMMITTEE OF REVENUE DISTRICT
               SCHOOL KALOLSAVAM- 15-16, REPRESENTED BY ITS CHAIRMAN, (THE
               DEPUTY DISTRICT EDUCATIONS OFFICER, KASARAGOD), KASARAGOD DIST.
               171121

       6       THE DISTRICT EDUCATIONS OFFICER
               KASARAGOD, KASARAGOD-671121

       7       THE CONVENER
               PROGRAM COMMITEE, REVENUE DISTRICT SCHOOL KALOLSAVAM-15-16,
               KASARAGOD, KASARAGOD DISTRICT-671 121

               SMT.VIDYA KURIAKOSE, GP

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 11.01.2022,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 1991 OF 2016               2




                        P.V.KUNHIKRISHNAN, J
                  --------------------------------------------
                      W.P.(C.) No. 1991 of 2016
                     --------------------------------------
               Dated this the 11th day of January, 2022


                                 JUDGMENT

The above writ petition is filed with following prayers :

"i) To call for the records leading to secure the "A Grade" and second place to the petitioner in Kasaragod Revenue District level School Kalolsavam in the "Vattapattu (Boys)" competition.

ii) To issue a writ of mandamus directing the respondents 1 to 7 to allow the petitioner to participate in the "Vattapattu (Boys)" competition at State level School Kalolsavam scheduled " on 23.01.2016 at Thiruvananthapuram.

iii) To declare that the petitioner is eligible to get the 1st place in "Vattapattu (Boys)" competition in the Kasaragod Revenue District School Kalolsavam and to participate in the competition for "Vattapattu (Boys)" at State level School Kalolsavam.

iv) To issue any other order writ order or direction as this Hon'ble Court may deem fit in the facts and circumstances of the case."

2. When this writ petition came up for consideration, this

Court directed the respondent Nos. 1 to 7 to allow the petitioner

to participate provisionally in "Vattapattu (Boys)" competition at

the State Level School Kalolsavam scheduled on 23.01.2016 at

Thiruvananthapuram. In the light of the above order, no further

order is necessary in this case.

Recording the order dated 19.1.2016, this writ petition is

closed.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS

APPENDIX OF WP(C) 1991/2016

PETITIONER EXHIBITS

EXT.P1 TO P1(I): THE TRUE COPIES OF THE CERTIFICATES ISSUED TO THE PETITIONE AND HIS TEAM MEMBERS BY THE ASST. EDUCATIONAL OFFICER, BAKEL SUB-DISTRICT AWARDING 1ST PLACE

EXT.P2: THE TRUE COPY OF THE PARTICIPANT'S CARD ISSUED TO THE PETITIONER AND HIS TEAM IN THE KASARAGOD REVENUE DIST. KERALA SCHOOL KALOLSAVAM 15-16

EXT.P3 TO P3 (I): THE TRUE COPIES OF THE CERTIFICATES ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AND HIS TEAM MEMBERS FOR REVENUE DISTRICT SCHOOL KALOLSAVAM

EXT.P4: THE TRUE COPY OF THE APPEAL FEES RECEIPT ISSUED BY THE APPEAL COMMITTEE

EXT.P5: A TRUE COPY OF THE ORDER NO. C3/10082/15 (83) DT. 8/1/16 OF THE APPEAL AUTHORITY