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Karimattathil K.C.Augustin vs Madathinakathu James
2022 Latest Caselaw 1289 Ker

Citation : 2022 Latest Caselaw 1289 Ker
Judgement Date : 28 January, 2022

Kerala High Court
Karimattathil K.C.Augustin vs Madathinakathu James on 28 January, 2022
RCRev. No.59/2019                                 1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                           PRESENT
                         THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                              &
                           THE HONOURABLE MR.JUSTICE P.G.AJITHKUMAR

                    Friday, the 28th day of January 2022 / 8th Magha, 1943

                            IA.NO.1/2019 IN RCREV. NO. 59 OF 2019

           RCP No.2/2016 of the RENT CONTROLLER/ MUNSIFF COURT, PERAMBARA.

 RCA No.167/2017 of the RENT CONTROL APPELLATE AUTHORITY/ II ADDITIONAL DISTRICT
                                JUDGE, KOZHIKODE.

   PETITIONER/REVISION PETITIONER:

          KARIMATTATHIL K.C.AUGUSTIN, S/O.CHACKO, CHEMBANANODA AMSOM,
          PALLIPERUVANNA DESOM, KOYILANDY TALUK, KOZHIKODE DISTRICT.

   RESPONDENT/RESPONDENT:

          MADATHINAKATHU JAMES, S/O.JOSEPH, P.O.CHEMBANODA, CHEMBANODA AMSOM,
          PILLAPPERUVANNA DESOM, KOYILANDY TALUK, KOZHIKODE DISTRICT, PIN -
          673 528.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the
   enforcement of the judgment passed by the Rent Control Appellate
   Authority, Kozhikode in RCA 167/2017 pending disposal of the Rent Control
   Revision.


        This Application again coming on for orders upon perusing the
   petition and the affidavit filed in support thereof, and this court's
   order dated 07.01.2022 and upon hearing the arguments of M/S B.KRISHNAN &
   R.PARTHASARATHY, Advocates for the petitioner and of Sri. A.S. SASIDHARAN,
   Advocate for respondent, the court passed the following:

                                         O R D E R

Interim order will stand extended by one month.

                                                        Sd/-   ANIL K.NARENDRAN,    JUDGE

                                                        Sd/-   P.G.AJITHKUMAR,     JUDGE




28-01-2022                          /True Copy/                               Assistant Registrar
 

 
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