Haritham Buyers Association ... vs P.T. Joy, Interim Resolution ...
2022 Latest Caselaw 1259 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
       THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  FRIDAY, THE 28TH DAY OF JANUARY 2022 / 8TH MAGHA, 1943
                          WP(C) NO. 1474 OF 2022
PETITIONER         :

            HARITHAM BUYERS ASSOCIATION REPRESENTED BY ITS
            PRESIDENT DR V.G. MOHANAN NAIR, AGED 65 YEARS,
            S/O.GOPALAKRISHNAN NAIR, 14-D,
            CORDON SREEVALSAM, PIPPINMOODU,
            PEROORKADA P.O., THIRUVANANTHAPURAM - 695 005.
            BY ADVS.
            K.JAYESH MOHANKUMAR
            PUSHPARAJAN KODOTH
            VANDANA MENON
            VIMAL VIJAY


RESPONDENT         :

            P.T. JOY, INTERIM RESOLUTION PROFESSIONAL (IRP)
            P.T.JOY & ASSOCIATES, 34/306C, 1ST FLOOR,
            J.B.PLAZA, OBERON MALL JUNCTION, EDAPPALLY,
            TRIPUNITHURA ROAD, NEAR NSS HOSTEL,
            PADIVATTOM, KOCHI - 682 024.
            BY ADVS.
            P.GOPAL
            SANKAR P PANICKER



     THIS     WRIT       PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON       28.01.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
       W.P(C) No..1474 of 2022
                                        2




                         P.V.KUNHIKRISHNAN, J.
                  ------------------------------------------------
                          W.P(C) No.1474 of 2022
                ----------------------------------------------------
               Dated this the 28th day of January, 2022.

                                JUDGMENT

Learned counsel for the petitioner submits that the matter

has become infructuous. Hence, the writ petition is dismissed

as infructuous.

Sd/-

P.V.KUNHIKRISHNAN, JUDGE

amk W.P(C) No..1474 of 2022

APPENDIX OF WP(C) 1474/2022

PETITIONER'S EXHIBITS :

Exhibit P1 TRUE COPY OF RESOLUTION APPOINTING THE PRESIDENT TO CONDUCT CASE BEFORE APPROPRIATE FORUMS AND A LIST OF THE MEMBERS OF THE BUYERS ASSOCIATION. Exhibit P2 TRUE COPY OF THE PUBLIC NOTICE PUBLISHED IN DESHABHIMANI NEWSPAPER DAILY DATED 21/12/2021.

Exhibit P3 TRUE COPY OF THE CLAIM APPLICATION SUBMITTED BY ONE OF THE MEMBERS OF PETITIONER ASSOCIATION BEFORE RESPONDENT DT. 29/12/2021. Exhibit P4 TRUE COPY OF THE EMAIL DATED 12/01/2022 ISSUED BY THE RESPONDENT. Exhibit P5 TRUE COPY OF EMAIL DT.12/01/2022 ISSUED TO ONE OF THE MEMBERS BY THE RESPONDENT.

RESPONDENT'S EXHIBITS : NIL.