Shaila vs Kuppusamy
2022 Latest Caselaw 1207 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MR. JUSTICE SATHISH NINAN
         FRIDAY, THE 28TH DAY OF JANUARY 2022 / 8TH MAGHA, 1943
                        OP (MAC) NO. 12 OF 2022
AGAINST THE ORDER/JUDGMENT IN OPMV 2122/2019 OF MOTOR ACCIDENT CLAIMS
                          TRIBUNAL, THRISSUR
PETITIONER/ 1ST APPLICANT IN THE ORIGINAL O.P:

            SHAILA
            AGED 54 YEARS
            W/O. MOHANDAS, ARRIPINNI HOUSE, LALOOR, ELATHURUTH P. O.,
            THRISSUR DISTRICT, PIN - 680 611.

            BY ADVS.
            RINU. S. ASWAN
            KARTHIK RAJAGOPAL
            GOPIKA H.H


RESPONDENTS / RESPONDENTS & 2ND APPLICANT IN THE ORIGINAL O.P:
     1     KUPPUSAMY
           AGE UNKNOWN, S/O. PALANIAPPAN, 111/14 WEST PALAYAM,
           EDAIKALPALAVAM, DHARAPURAM, TAMIL NADU - 638 656.

     2      THE UNITED INDIA INSURANCE CO. LTD.
            REP. BY ITS MANAGER, DIVISIONAL OFFICE, PARK HOUSE, ROUND
            NORTH, THRISSUR - 680 001.

     3      SUMESH A. M.
            AGED 31 YEARS
            S/O. MOHANDAS, ARRIPINI HOUSE, LALOOR, ELATHURUTH P. O.,
            THRISSUR - 680 611.

            BY ADV SHRI.P.K.MANOJKUMAR,SC,TVPM CORPORATION


OTHER PRESENT:
           SC P.K. MANOJKUMAR


THIS OP (MAC) HAVING COME UP FOR ADMISSION ON 28.01.2022, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
                                      2
OP (MAC) NO. 12 OF 2022




                                JUDGMENT

All that the petitioner seeks for is an

expeditious disposal of O.P (M.V).No.2122/2019 pending

on the files of the Motor Accidents Claims Tribunal,

Thrissur.

Considering the fact that the O.P (M.V) is of the

year 2019, it is directed that every endeavor shall be

made to by the Tribunal to have the original petition

tried and disposed of, as expeditiously as possible

and at any rate, before 31/10/2022.

Original Petition is disposed of as above.

Sd/-

SATHISH NINAN

JUDGE

rsr

OP (MAC) NO. 12 OF 2022

APPENDIX OF OP (MAC) 12/2022

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF CLAIM APPLICATION IN O.P.(MV) NO.2122 OF 2019 ON THE FILES OF MACT, THRISSUR DATED 10.09.2019.

Exhibit P2 A TRUE TRANSLATED COPY OF THE FIR IN CRIME NO.100 OF 2019 DHARAPURAM POLICE STATION DATED 21.02.2019.

Exhibit P3 THE TRUE COPY OF THE CERTIFICATE ISSUED FROM ARANATTUKARA ORIENTAL SERVICE CO-OPERATIVE BANK DATED ON 11.10.2021.

Exhibit P4 A TRUE COPY OF THE LOAN RECOVERY NOTICE ISSUED BY ARANATTUKARA ORIENTAL SERVICE CO-OPERATIVE BANK DATED 28.12.2021.

Exhibit P5 A TRUE COPY OF CERTIFICATE ISSUED BY KARIATTUKARA VANITHA CO-OPERATIVE SOCIETY LTD. N.R.1358 DATED 07.10.2021.

Exhibit P6 A TRUE COPY OF CERTIFICATE ISSUED BY AYYANTHOLE PANCHAYATH SERVICE CO-OPERATIVE BANK LTD. 471 DATED 13.10.2021.

Exhibit P7 A TRUE COPY OF THE CASE PROCEEDINGS IN OP (MV) NO.2122 OF 2019 ON THE FILES OF HON'BL M.A.C.T., THRISSUR DATED NIL.