K.J.Paul vs Ani P.N
2022 Latest Caselaw 1161 Ker

Con.Case(C) No.144/2022                          1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                            THE HONOURABLE MR. JUSTICE T.R.RAVI
             Thursday, the 27th day of January 2022 / 7th Magha, 1943
             CONTEMPT CASE(C) NO. 144 OF 2022(S) IN WP(C) 20996/2021
   PETITIONER/PETITIONER IN WP(C):

           K.J.PAUL S/O.K.V.JOSEPH, AGED 55 YEARS, KURICKAL HOUSE, MNRA 8TH
           CROSS ROAD, NEAR THRIKKAKARA TEMPLE, KOCHI UNIVERSITY P.O.,
           PIN - 682 022.
           THRIKKAKARA NORTH VILLAGE, ERNAKULAM DISTRICT.

         BY ADVOCATE SRI. T.K.AJITHKUMAR (VALATH)
   RESPONDENT/1ST RESPONDENT IN THE WP(C):

           ANI P.N., AGED 51 YEARS, REVENUE DIVISIONAL OFFICER, MUVATTUPUZHA,
           REVENUE DIVISIONAL OFFICE, MUVATTUPUZHA - 688 673.
           BY GOVERNMENT PLEADER

        This Contempt of court case (civil) having come up for orders on
   27.01.2022, the court on the same day passed the following:

                                            ORDER

Government Pleader submits that order has already been complied with. The copy of the order which has been issued in compliance of the judgment shall be served on the counsel for the petitioner.

Post on 03/02/2022.

Sd/- T.R.RAVI JUDGE

27-01-2022 /True Copy/ Assistant Registrar