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P.A.Shilaja vs The State Of Kerala
2022 Latest Caselaw 1140 Ker

Citation : 2022 Latest Caselaw 1140 Ker
Judgement Date : 27 January, 2022

Kerala High Court
P.A.Shilaja vs The State Of Kerala on 27 January, 2022
           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
    THURSDAY, THE 27TH DAY OF JANUARY 2022 / 7TH MAGHA, 1943
                     WP(C) NO. 766 OF 2019
PETITIONER :

          P.A.SHILAJA,
          AGED 54 YEARS,
          WIFE OF DINESH,
          HEADMISTRESS, THAILIMU SIBIYAN MADRASSA L.P. SCHOOL
          P.O., VADAKKUMBAD, THALASSERY,
          KANNUR DISTRICT - 670 105

          BY ADVS.
          V.A.MUHAMMED
          SRI.M.SAJJAD


RESPONDENTS :

    1     THE STATE OF KERALA,
          REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
          GENERAL EDUCATION DEPARTMENT, SECRETARIAT
          THIRUVANANTHAPURAM - 695 001

    2     THE DIRECTOR OF PUBLIC INSTRUCTION, JAGATHY,
          THIRUVANANTHAPURAM - 695 014

    3     THE DEPUTY DIRECTOR OF EDUCATION,
          KANNUR - 670 001

    4     THE ASSISTANT EDUCATIONAL OFFICER,
          THALASSERY NORTH, THALASSERY,
          KANNUR DISTRICT, 670 101

          BY ADV.SABEENA P.ISMAIL, GOVT.PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.01.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 766 OF 2019
                                          2


                        BECHU KURIAN THOMAS, J.
                      =-=-=-=-=-=-=-=-=-=-=-=-=-=
                          W.P.(C) No.766 of 2019
                      =-=-=-=-=-=-=-=-=-=-=-=-=-=
                  Dated this the 27th day of January, 2022


                                    JUDGMENT

In view of the memo dated 19.01.2022 filed by the petitioner, this

writ petition is dismissed as not pressed with liberty to file fresh writ petition if

the circumstances warrant.

Sd/-

BECHU KURIAN THOMAS, JUDGE RKM

 
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