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The District Disaster Management ... vs Biju Varghese
2022 Latest Caselaw 1026 Ker

Citation : 2022 Latest Caselaw 1026 Ker
Judgement Date : 25 January, 2022

Kerala High Court
The District Disaster Management ... vs Biju Varghese on 25 January, 2022
RP No.706/2021                          1/2

                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                     THE HONOURABLE MR.JUSTICE N.NAGARESH
            Tuesday, the 25th day of January 2022 / 5th Magha, 1943
                              R.P.NO. 706 OF 2021

 AGAINST THE JUDGMENT DATED 03.03.2021 IN W.P.(C)NO.15060/2017 OF THIS
                                 COURT



   APPLICANTS/ REVIEW PETITIONERS/RESPONDENTS 1 TO 4 IN WP(C):
      1. THE DISTRICT DISASTER MANAGEMENT AUTHORITY REPRESENTED BY
         ITS EX-OFFICIO CHAIRPERSON, DISTRICT COLLECTOR, WAYANAD -
         673121.
      2. THE CHAIRMAN THE DISASTER MANAGEMENT AUTHORITY, WAYANAD -
         673121.
      3. THE DISTRICT COLLECTOR, WAYANAD - 673 121
      4. THE VILLAGE OFFICER AMBALAVAYAL VILLAGE, WAYANAD DISTRICT -
         673592.

   RESPONDENT/RESPONDENT/PETITIONER & 5TH RESPONDENT:

      1. BIJU VARGHESE, MANAGING PARTNER, PUZHAYORAM SAND KUMBALERI,
         SULTHAN BATHERY, WAYANAD DISTRICT.
      2. THE SECRETARY, AMBALAVAYAL GRAMA PANCHAYATH, AMBALAVAYAL P.
         O., WAYANAD DISTRICT - 673592.


  Review Petition praying inter alia that in the circumstances stated
in the affidavit filed along with the Review Petition, the High Court
be pleased to stay the operation and implementation of the judgment
dated 03.03.2021 in W.P.(C)No.15060 of 2017,pending disposal of the
Review Petition.

     This Review Petition coming on for orders upon perusing the
petition and the affidavit filed in support of RP and this Court's
judgment dated 03.03.2021 and upon hearing the arguments of SRI. K.P.
JAYACHANDRAN, ADDL. ADVOCATE GENERAL for Applicants in RP/Respondents
1 to 4 in WP(C), SRI. GEORGE ABRAHAM, Advocate for Respondent 1 in
RP/Petitioner in WP(C), and of SRI. VINOD SINGH CHERIYAN, Advocate FOR
Respondent 2 in RP/Respondent 5 in WP(C), the Court passed the
following:
 RP No.706/2021                                2/2




                                      O R D E R

Government Pleader seeks time to get instructions as to the Expert Agency availabe for giving a report on the issue involved.

Post on 14.02.2022.

Sd/- N.NAGARESH, JUDGE

25-01-2022 /True Copy/ Assistant Registrar

 
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