Saturday, 16, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sri.K. Prabhakaran vs The General Secretary
2022 Latest Caselaw 1023 Ker

Citation : 2022 Latest Caselaw 1023 Ker
Judgement Date : 25 January, 2022

Kerala High Court
Sri.K. Prabhakaran vs The General Secretary on 25 January, 2022
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                     &
                   THE HONOURABLE MRS. JUSTICE C.S. SUDHA
          Tuesday, the 25th day of January 2022 / 5th Magha, 1943
                            WA NO. 1672 OF 2020

    AGAINST JUDGMENT DATED 13.11.2020 IN OP(LC) 13/2019 OF THIS COURT.

                                    ---

APPELLANT/PETITIONER/MANAGEMENT:

 SRI.K. PRABHAKARAN,AGED 80 YEARS,MANAGING DIRECTOR,

 REPRESENTING THE COCHIN FROZEN FOOD EXPORTS PVT.LTD,

 AROOKUTTY FERRY ROAD,AROOR,ALAPPUZHA DISTRICT,PIN-688534.

BY ADV.SRI.SALIL NARAYANAN K.A.

RESPONDENT/RESPONDENT/UNION:

 THE GENERAL SECRETARY,KERALA SEAFOOD WORKERS UNION(TUCI),

 REG NO. 03-41/90, ROOM NO.6, K. A. M. LODGE, CHERTHALA-688524.

BY ADV.M/S.DR.V.N.SANKARJEE,V.N.MADHUSUDANAN,

UDAYA JYOTHI, & M.M.VINOD

SRI.ASHOK M.CHERIAN, SENIOR AMICUS CURIAE

SRI.BENNY P.THOMAS, AMICUS CURIAE

SRI.ASHOK B.SHENOY, AMICUS CURIAE


     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to issue an interim order staying all further proceedings in I.D.55/2016
of the Labour Court, Kollam, pending disposal of the above Writ Appeal.


     This Writ Appeal again coming on for orders    on 25/01/2022 upon
perusing the appeal memorandum and this Court's order dated 01/03/2021,
the court on the same day passed the following:


                                                                    P.T.O.
                     P.B.SURESH KUMAR & C.S.SUDHA, JJ.
                     -----------------------------------------------
                        Writ Appeal No.1672 of 2020
                     -----------------------------------------------
                  Dated this the 25th day of January, 2022


                                      ORDER

The interim order dated 12.01.2021, as extended from time

to time, is revived and extended until further orders.

List this matter for hearing on 09.02.2022.

sd/-

P.B.SURESH KUMAR, JUDGE.

sd/-

C.S.SUDHA, JUDGE.

STK

25-01-2022 /True Copy/ Assistant Registrar

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter