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Thayyil Tazhe Kuniyil Dilip Kumar vs Puthiyedath Ramakrishnan
2022 Latest Caselaw 1018 Ker

Citation : 2022 Latest Caselaw 1018 Ker
Judgement Date : 25 January, 2022

Kerala High Court
Thayyil Tazhe Kuniyil Dilip Kumar vs Puthiyedath Ramakrishnan on 25 January, 2022
RFA No.220/2019                                 1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                          THE HONOURABLE MR.JUSTICE P.SOMARAJAN
                  Tuesday, the 25th day of January 2022 / 5th Magha, 1943

                      IA.NO.1/2019 IN RFA(Indigent) NO. 220 OF 2019

                          O.S.NO.27/2017 OF SUB COURT,VATAKARA

   PETITIONER/APPELLANT:

          THAYYIL TAZHE KUNIYIL DILIP KUMAR, S/O. SEKHARAN, 49 YEARS, ANUGRAHA
          FLAT NO.1, NEAR VATAKARA CO-OPERATIVE HOSPITAL, VADAKARA POST,
          PIN-673101.

   RESPONDENT/RESPONDENT:

          PUTHIYEDATH RAMAKRISHNAN, S/O. NARAYANAN NAMBIAR, 67 YEARS,
          RESIDING AT 'SARAGA', ERAMALA AMSOM, AADIYUR DESOM, VADAKARA TALUK,
          KOZHIKODE DISTRICT, KERALA STATE 673501.

         Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings pursuant to the judgment and decree dated 21/12/2018 in O.S.No
   27/2017 on the file of the Subordinate Judge's Court, Vatakara till the
   disposal of the above appeal and grant such other reliefs which this
   Hon'ble Court may deem fit in the facts and circumstances of the above
   case.
         This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof and this Court's order dated
   20/12/2021 and upon hearing the arguments of M/S.K.S.BABU, N.SUDHA, BOBBY
   U. NAIR, BABU SHANKAR,JAYADEVAN.T.N,TARA PREM, MINU SIBY ROY and DHANUJA
   M.S,Advocates for the petitioner and of M/S.P.B.KRISHNAN,SABU GEORGE,
   P.B.SUBRAMANYAN, AND P.M.NEELAKANDAN, Advocates for the respondent, the
   court passed the following:
                                      ORDER

Interim order will stand extended till 8/2/2022

Sd/- P.SOMARAJAN, JUDGE

25-01-2022 /True Copy/ Assistant Registrar

 
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