Silver Star Arts And Sport Club vs The District Collector
2022 Latest Caselaw 2246 Ker

Con.Case(C) No.197/2022                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
               Thursday, the 24th day of February 2022 / 5th Phalguna, 1943
                    CONTEMPT CASE(C) NO.197 OF 2022 IN WP(C)42671/2018

   PETITIONER/PETITIONER IN WP(C)42671/2018:


           SILVER STAR ARTS AND SPORTS CLUB, REPRESENTED BY ITS SECRETARY, SIJO
           C.D., S/O DEVASSYKUTTY, AGED 38 YEARS, PULINKARA, KUTTICHIRA P.O.,
           KUTTICHIRA VILLAGE, CHALAKUDY TALUK, THRISSUR DISTRICT-680724

        BY ADVS.M/S. P.J.JOSEPH PANICKASSERY, K.M.GEORGE HARRISH
        REJOICE, T.V.SREEJITH

   RESPONDENT/2ND RESPONDENT IN WP(C)42671/2018:


           THE DISTRICT COLLECTOR, THRISSUR DISTRICT-680 001


        This Contempt of court case (civil) having come up for orders on
   24.02.2022, the court on the same day passed the following:




                                              ORDER

List on 11.03.2022. Within which time if the directions in the judgment are not complied with the respondent shall remain present in person to explain why.

24.02.2022

Sd/- DEVAN RAMACHANDRAN, JUDGE

24-02-2022 /True Copy/ Assistant Registrar