Jacob P John vs Jessykutty Mathew
2022 Latest Caselaw 2219 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
          THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
 THURSDAY, THE 24TH DAY OF FEBRUARY 2022 / 5TH PHALGUNA, 1943
                   CON.CASE(C) NO.85 OF 2022
     JUDGMENT IN WP(C) 17491/2021 OF HIGH COURT OF KERALA
                         DATED 3.12.2021
                       ------------------
PETITIONER/PETITIONER :-

          JACOB P JOHN, AGED 42 YEARS
          S/O.BABU JOHN, PALATHUMPATT HOUSE, THITTAMEL,
          CHENGANNOOR P.O., ALLEPPEY DISTRICT, PIN - 689 121
          REPRESENTED BY HIS POWER OF ATTORNEY HOLDER
          BABU JOHN, AGED 71, S/O.JOHN, PALATHUMPATT HOUSE,
          THITTAMEL, CHENGANNOOR P.O., ALLEPPEY DISTRICT,
          PIN - 689 121.

          BY ADVS.
          P.K.SOYUZ
          E.V.BABYCHAN


RESPONDENT/RESPONDENT No.1 :-

          JESSYKUTTY MATHEW
          (FATHER'S NAME & AGE NOT KNOWN TO THE PETITIONER)
          REVENUE DIVISIONAL OFFICER, CHENGANNOOR,
          RDO OFFICE CHENGANNOOR, KOZHANCHERI ROAD,
          CHENGANNOOR P.O., ALLEPPEY DISTRICT, PIN - 689 121.

          SMT.PRINCY XAVIER, SR.GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 24.02.2022, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO.85 OF 2022

                                 -: 2 :-


                             JUDGMENT

Dated this the 24th day of February, 2022

It is submitted by the learned counsel for the petitioner that

the directions contained in the judgment have been complied with.

The Contempt of Court Case is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/28.2.2022 CON.CASE(C) NO.85 OF 2022

APPENDIX OF CON.CASE(C) 85/2022

PETITIONER ANNEXURES

Annexure I TRUE CERTIFIED COPY OF THE JUDGMENT IN WP(C) NO.17491/2021 DATED 03/12/2021 OF THIS HON'BLE COURT.

Annexure II TRUE COPY OF THE ORDER DATED 28/12/2021 ISSUED BY THE RESPONDENT.

Annexure III TRUE PRINT OUT FROM THE OFFICIAL WEBSITE SHOWING THE FAIR VALUE OF THE LAND IN RE SURVEY NO.178/9 IN BLOCK NO.8 OF CHENGANNOOR VILLAGE.