Krishnakumar vs K.K.Raghunath
2022 Latest Caselaw 2173 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                THE HONOURABLE MR. JUSTICE SUNIL THOMAS
   THURSDAY, THE 24TH DAY OF FEBRUARY 2022 / 5TH PHALGUNA, 1943
                        CON.CASE(C) NO. 1735 OF 2021
(IN THE INTERIM ORDER DATED 07.09.2021 IN WP(C) 18106/2021 OF HIGH
                              COURT OF KERALA)
PETITIONER/PETITIONER:

             KRISHNAKUMAR
             AGED 25 YEARS
             S/O. UNNIKRISHNAN, PUTHANVEETTIL (H), MAYANNUR,
             PALAKKAD DISTRICT, PIN-679 105.

             BY ADVS.
             RANJIT BABU
             POOJA K.S.


RESPONDENT/RESPONDENT NO.2:

             K.K.RAGHUNATH
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
             THE EXECUTIVE OFFICER, SREE ANTHIMAHAKALAN DEVASWOM
             KEEZHEDAM SREE CHERUMBATTA BAGAVATHI TEMPLE,
             CHERAMBATTAKAVU (P.O), KOTHAKURUSSI,
             PALAKKAD DISTRICT, PIN-679 505.

             BY ADVS.
             R.LAKSHMI NARAYAN, SC
             K.MOHANAKANNAN
             H.PRAVEEN (KOTTARAKARA)


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 24.02.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con. Case (C.) No.1735 of 2021
                                       2




                               JUDGMENT

Dated this the 24th day of February, 2022

When the matter was taken up, the learned

Counsel for the petitioner submitted that the

Contempt Case can be closed. Accordingly, the

Contempt Case is closed.

Sd/-

SUNIL THOMAS

JUDGE SKP/24.02 Con. Case (C.) No.1735 of 2021

APPENDIX OF CON.CASE(C) 1735/2021

PETITIONER'S ANNEXURES ANNEXURE 1 THE CARBON COPY OF THE ORDER DATED 7.9.2021 IN WPC NO.18106/2021.

RESPONDENTS' EXHIBITS:

ANNEXURE R1(A) TRUE COPY OF THE REPORT DATED 17/09/2021 SUBMITTED BY THE RESPONDENT BEFORE THE ASSISTANT COMMISSIONER. ANNEXURE R1(B) TRUE COPY OF THE COMMUNICATION DATED 22/10/2021 ISSUED BY THE ASSISTANT COMMISSIONER.

ANNEXURE R1(C) TRUE COPY OF THE COMMUNICATION DATED 26/10/2021 ISSUED BY THE COMMISSIONER ANNEXURE R1(D) TRUE COPY OF THE PROCEEDINGS OF THIS RESPONDENT DATED 05/09/2021 TRUE COPY

P.A.TO JUDGE