C.B.Udayakumar vs The Divisional Forest Officer
2022 Latest Caselaw 2000 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     FRIDAY, THE 18TH DAY OF FEBRUARY 2022 / 29TH MAGHA, 1943
                         WP(C) NO. 1759 OF 2022


PETITIONER:

          C.B.UDAYAKUMAR
          PROPRIETOR, M/S. B.R WOOD INDUSTRIES,
          MANGADU P.O., KOLLAM,
          THROUGH HIS POWER OF ATTORNEY HOLDER
          MR.C.B.JAYAKUMAR, AGED 55 YEARS,
          S/O. K.V.BHARATHAN,
          R/O. SALILALAYAM, MANGAD P.O.,
          MANGAD VILLAGE,KOLLAM-691 015
          BY ADVS.
          S.GANESH
          P.SREEKUMAR
          PEARL K.DAVIS


RESPONDENTS:

    1     THE DIVISIONAL FOREST OFFICER
          DIVISIONAL FOREST OFFICE,
          PUNALUR FOREST DIVISION,
          PUNALUR P.O., KOLLAM-691 305
    2     DR.AJITHKUMARI.K.,
          D/O. LATE KAMAKABHAI,
          KRISHNA, POONTHI ROAD, ANAYARA P.O.,
          THIRUVANANTHAPURAM-695 029
    3     ANILKUMAR,
          S/O. PRABHAKARAN, KIZHAKKEVILA,
          MEKKEVEEDU, MANGADU P.O., KOLLAM, NOW RESIDING AT
          KAMALALAYAM, KARAMKODU P.O, KOLLAM-691 529
    4     DR.JAYAKUMAR PRABHAKARAN,
          S/O. PRABHAKARAN, KRIPA,
          KARAMCODE P.O., KOLLAM-691 572
 WP(C) NO. 1759 OF 2022
                                2

            BY ADVS.
            C.D.ANIL
            AKHIL RAJ B.
            SRAVAN M.S.
            AMITHA MOHAN
            OMAR SALIM



            SRI.T.P.SAJAN, SPECIAL GOVERNMENT
            PLEADER(FOREST)



     THIS    WRIT   PETITION    (CIVIL)   HAVING   COME   UP    FOR
ADMISSION    ON   18.02.2022,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 1759 OF 2022
                                  3




                  P.V.KUNHIKRISHNAN, J
                -------------------------------
                 W.P.(C)No. 1759 of 2022
               --------------------------------
     Dated this the 18th day of February, 2022

                       JUDGMENT

The learned counsel appearing for the petitioner

submitted that the writ petition has become infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

DM