M.T.Kunjappan vs The Managing Director, Ksrtc
2022 Latest Caselaw 1858 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
     THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
               TH
 FRIDAY, THE 18   DAY OF FEBRUARY 2022 / 29TH MAGHA, 1943

                  WP(C) NO. 15036 OF 2015

PETITIONER/S:

           M.T.KUNJAPPAN
           AGED 56 YEARS
           S/O KUNJI THEVAN,
           KANNANTHANATHU HOUSE, AVOLY P.O,
           PIN 686 670 MUVATTUPUZHA,
           (NSPECTOR, KSRTC, MUVATTUPUZHA DEPOT)

           BY ADV SRI.SAJEEV KUMAR K.GOPAL

RESPONDENT/S:

    1      THE MANAGING DIRECTOR, KSRTC
           TRANSPORT BHAVAN, EAST FORT,
           THIRUVANANTHAPURAM 695 023

    2      THE EXECUTIVE DIRECTOR ADMINISTRATION
           KERALA STATE ROAD TRANSPORT CORPORATION,
           TRANSPORT BHAVAN , EAST FORT,
           THIRUVANANTHAPURAM 695 023

    3      THE CONVENER
           DEPARTMENTAL PROMOTION COMMITTEE, KSRTC,
           THIRUVANANTHAPURAM 695 023

    4      THE ASSISTANT TRANSPORT OFFICER
           KSRTC, MUVATTUPUZHA DEPOT,
           ERNAKULAM DISTRICT

    5      D.BABU
           ASSISTANT TRANSPORT OFFICER,
           KSRTC, KATTAKKADA DEPOT,
           THIRUVANANTHAPURAM DISTRICT

           BY ADV DEEPU THANKAN

     THIS WRIT PETITION (CIVIL) HAVING COME UP         FOR
ADMISSION ON 18.02.2022, THE COURT ON THE SAME         DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 15036 OF 2015

                                     2




                               JUDGMENT

When this writ petition was taken up, Sri. Sajeev Kumar K. Gopal,

the learned counsel appearing for the petitioner submitted that the prayer

sought for in this writ petition has become infructuous.

In that view of the matter, this writ petition is dismissed as

infructuous.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

avs WP(C) NO. 15036 OF 2015

APPENDIX OF WP(C) 15036/2015

PETITIONER EXHIBITS

EXT.P1 TRUE COPY OF THE DUTY PASS ISSUED TO THE PETITIONER

EXT.P2 TRUE COPY OF THE MEMORANDUM NO. 893/GL2/2015/RTC DATED 2.3.2015

EXT.P3 TRUE COPY OF THE NOTIFICATION NO.

893/GL2/2015/RTC DATED 31.3.2015

EXT.P4 TRUE COPY OF THE ORDER NO. 893/GL2/2015/RTC DATED 31.3.2015

EXT.P5 TRUE COPY OF THE LETTER DATED 9.3.2015 ISSUED BY THE 4TH RESPONDENT

EXT.P6 TRUE COPY OF THE ANNUAL CONFIDENTIAL REPORTS WITH SELF APPRAISAL FOR THE PERIOD OF 2014

EXT.P7 TRUE COPY OF THE ORDER NO. 802/GL2/2015/RTC DATED 18.5.2015

EXT.P18 TRUE COPY OF THE HISTORY SHEET FOR DPC MEETING