Hannath vs District Police Chief
2022 Latest Caselaw 1823 Ker

WP(CRL.) NO. 102 OF 2022           1


            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
  WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA,
                                 1943
                      WP(CRL.) NO. 102 OF 2022
PETITIONER:

            HANNATH, AGED 49 YEARS
            W/O. ABDUL NASAR P. P., ACHEERE THARAMMAL
            KURUKKAL VEEDU, MOIDEEN MASJID, YASIM ROAD,
            MATTUL CENTRE, KANNUR DISTRICT.
            BY ADVS.
            P.T.SHEEJISH
            A.ABDUL RAHMAN (A-1917)
            AKHILA SRIDHARAN


RESPONDENTS:

     1      DISTRICT POLICE CHIEF
            KANNUR, OFFICE OF THE DISTRICT POLICE CHIEF,
            KANNUR RURAL, KANNUR DISTRICT, PIN- 670 567.
     2      DEPUTY SUPERINTENDENT OF POLICE
            KANNUR, CIVIL STATION, KANNUR DISTRICT, PIN-
            670002.
     3      CIRCLE INSPECTOR OF POLICE
            PAZHAYANGADI POLICE STATION, ERIPURAM JUNCTION,
            PAZHAYANGADI P. O., KANNUR DISTRICT,
            PIN - 670 334.
     4      SUB INSPECTOR OF POLICE
            PAZHAYANGADI POLICE STATION, ERIPURAM JUNCTION,
            PAZHAYANGADI P. O., KANNUR DISTRICT, PIN - 670
            334.
     5      V. P. ABDUL ASHRAF
            FATHER'S NAME NOT KNOWN, AK HOUSE, MATTUL
            CENTRAL, NEAR MOIDEEN MASJID, YASIM ROAD, P. O.
            MATTUL, KANNUR DISTRICT - 670 302.

            R1 TO R4 BY SRI.M.P.PRASANTH - PP
         THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR
ADMISSION     ON   16.02.2022,    THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 WP(CRL.) NO. 102 OF 2022        2




                           JUDGMENT

The learned counsel for the petitioner seeks permission

to withdraw the Writ Petition. Permission is granted.

Accordingly, the Writ Petition is dismissed as withdrawn.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE ab