Amruth Gireesh vs State Of Kerala
2022 Latest Caselaw 1813 Ker

WP(C) NO. 38364 OF 2016             1



                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
                          WP(C) NO. 38364 OF 2016
PETITIONER/S:
           AMRUTH GIREESH, AGED 16 YEARS, PLUS TWO STUDENT (S1C)
           M.G.M.N.S.S.HIGHER SECONDARY SCHOOL, LAKKATTOR,KOTTAYAM
           DISTRICT REPRESENTED BY HIS FATHER UNNIKRISHNAN K.R.,
           USHA MANDIRAM, ETTUMANOOR KOTTAYAM.

              BY ADVS.
              SRI.LIJI.J.VADAKEDOM
              SMT.REXY ELIZABETH THOMAS
              SRI.RAJEEV JYOTHISH GEORGE


RESPONDENT/S:
           STATE OF KERALA
           REPRESENTED BY THE SECRETARY TO THE GENERAL EDUCATION
           DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM 695 001

               ASSISTANT EDUCATION OFFICER-PAMPADY, OFFICE OF THE
               ASSISTANT EDUCATION OFFICER, PAMPADY P.O, KOTTAYAM
               DISTRICT 686 001

               SHAJAN ANTONY-PROGRAMME COMMITTEE CONVENOR, PAMPADY
               EDUCATIONAL SUB DISTRICT LEVEL HIGHER SECONDARY SCHOOL
               YOUTH FESTIVAL (2016-2017), HSA GOVERNMENT HSS
               AREEPARAMBU, AREEPARAMBU P.O., KOTTAYAM 686 501

               GOPAKUMAR T.G. GENERAL CONVENOR, PAMPADY EDUCATIONAL
               SUB DISTRICT LEVEL HIGHER SECONDARY SHCOOL YOUTH
               FESTIVAL (2016-17), PRINCIPAL, GOVERNMENT HSS
               AREEPARAMBU, AREEPARAMBU P.O, KOTTAYAM 686501

               PRINCIPAL, M.G.M.N.S.S.HIGHER SECONDARY SCHOOL,
               LAKKATTOOR, LAKKATTOOR P.O., KOTTAYAM DISTRICT 686 502


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 38364 OF 2016           2




                      P.V.KUNHIKRISHNAN, J
                --------------------------------------------
                    W.P.(C.) No. 38364 of 2016
                   --------------------------------------
            Dated this the 16th day of February, 2022


                             JUDGMENT

The counsel for the petitioner submitted that he is not

pressing the writ petition.

Therefore, this writ petition is dismissed as not pressed.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS