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Paravur Mahila Co-Operative ... vs Arbitration & Execution ...
2022 Latest Caselaw 1808 Ker

Citation : 2022 Latest Caselaw 1808 Ker
Judgement Date : 16 February, 2022

Kerala High Court
Paravur Mahila Co-Operative ... vs Arbitration & Execution ... on 16 February, 2022
WP(C) No.5182/2022                                  1/2

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                              THE HONOURABLE MR. JUSTICE SATHISH NINAN
            Wednesday, the 16th day of February 2022 / 27th Magha, 1943
                               WP(C) NO. 5182 OF 2022
   PETITIONER:

          PARAVUR MAHILA CO-OPERATIVE SOCIETY LTD.1259, NORTH PARAVUR,
          N.PARAVUR P.O., ERNAKULAM DISTRICT, PIN - 683 513. REPRESENTED BY
          ITS SECRETARY, GIRIJA, AGED 50 YEARS, W/O.NANDAKUMAR.

   RESPONDENTS:

      1. ARBITRATION & EXECUTION INSPECTOR, OFFICE OF THE ASSISTANT REGISTRAR
         OF CO-OPERATIVE SOCIETIES (GENERAL), NORTH PARAVUR, NORTH PARAVUR
         P.O., ERNAKULAM DISTRICT, PIN - 683 513.
      2. P.VISWANATHAN MENON, ADVOCATE, 1ST FLOOR, NSS SHOPPING COMPLEX,
         ST.GERMANS ROAD, N.PARAVUR, RESIDING AT PANKAJ KADAVATH, KADAVATHU
         ROAD, N-PARAVUR P.O., ERNAKULAM DISTRICT, 683 513.


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to direct the stay all further proceedings pursuant to Ext.P5 and
   P6, pending disposal of the above writ petition (c).


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S.V.M.KRISHNAKUMAR & S.SARAVANA BHAVAN, Advocates for the petitioner and
   of GOVERNMENT PLEADER for R1, the court passed the following:

                                                ORDER

Admit.

Government Pleader takes notice for R1. Urgent notice by speed post to R2.

There will be an interim stay of further proceedings in Ext.P6 for a period of two weeks.

Post week after next.

          16.02.2022


                                                          Sd/- SATHISH NINAN, JUDGE




16-02-2022                            /True Copy/                             Assistant Registrar
 WP(C) No.5182/2022                 2/2

                      APPENDIX OF WP(C) 5182/2022
Exhibit P5           TRUE COPY OF THE JUDGMENT IN APPEAL 47/2019 OF CO-

OPERATIVE TRIBUNAL, TRIVANDRUM DATED 16.11.2021.

Exhibit P6 TRUE COPY OF THE EXECUTION PETITION EP NO.142/2021 IN ARC 2775/2011 DATED 10.12.2021 FILED BEFORE THE MUNSIFF COURT PARAVUR.

 
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