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Shamsudheen vs Station House Officer
2022 Latest Caselaw 1789 Ker

Citation : 2022 Latest Caselaw 1789 Ker
Judgement Date : 16 February, 2022

Kerala High Court
Shamsudheen vs Station House Officer on 16 February, 2022
           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
         THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022/27TH MAGHA, 1943
                    WP(CRL.) NO. 18 OF 2022
PETITIONER:

            SHAMSUDHEEN
            AGED 45 YEARS
            S/O. ABDURAHIMAN, KIZHAKKEPARAMBAN (H), MANOOR,
            OTHUKKUNGAL P.O., MALAPPURAM DISTRICT-676528.
               BY ADV SUNNY MATHEW


RESPONDENTS:

    1       STATION HOUSE OFFICER
            MALAPPURAM POLICE STATION,
            MALAPPURAM DISTRICT-676505.
    2       ABDUL ASEEB,
            AGED 29 YEARS
            S/O. ABDUL ASEES, EDAKKNADAN HOUSE,
            CHANKUVETTY, MINI ROAD, KOTTAKKAL VIA,
            MALAPPURAM DISTRICT-676501.
    3       DISTRICT POLICE CHIEF,
            MALAPPURAM DISTRICT-676505.
OTHER PRESENT:

            SRI M P PRASANTH- Public Prosecutor


        THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR
ADMISSION    ON   16.02.2022,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(Crl.)No.18 of 2022


                                  ..2..




                              JUDGMENT

This W.P.(Crl.) has been filed to give a direction to the 1 st

respondent to register a criminal case against the 2 nd

respondent on the petition preferred by the petitioner.

2. The learned Public Prosecutor, Sri.M.P.Prasanth, on

instruction, submits that a crime has already been registered

against the 2nd respondent as Crime No.22/2022 of

Malappuram Police Station.

Recording the aforesaid submission, the W.P.(Crl.) is

closed.

Sd/-

DR.KAUSER EDAPPAGATH, JUDGE skj W.P.(Crl.)No.18 of 2022

..3..

APPENDIX OF WP(CRL.) 18/2022

PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE ACCIDENT REGISTER-

CUM-WOUND CERTIFICATE, DATED 17.8.2021.

Exhibit P2 A TRUE COPY OF THE TREATMENT CERTIFICATE ISSUED FROM THE GOVERNMENT MEDICAL COLLEGE HOSPITAL, MANJERI, DATED 16.11.2021.

Exhibit P3 A TRUE COPY OF THE TREATMENT RECORDS ISSUED TO THE PETITIONER FROM ERANAD HOSPITAL, MANJERI, DATED 2.12.2021. Exhibit P4 A TRUE COPY OF THE PETITION DATED 8.12.2021 SUBMITTED BY THE 1ST RESPONDENT.

Exhibit P5 A TRUE COPY OF THE RECEIPT ISSUED BY THE POLICE OFFICER TO THE PETITIONER. Exhibit P6 A TRUE COPY OF THE PETITION DATED 22.12.2021 SUBMITTED BEFORE THE 3RD RESPONDENT.

Exhibit P7 A TRUE COPY OF THE RECEIPT DATED 22.12.2021 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER.

 
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