Citation : 2022 Latest Caselaw 1722 Ker
Judgement Date : 16 February, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA,
1943
OP(C) NO. 1295 OF 2021
TOP 61/2021 OF DISTRICT COURT, PALAKKAD
OS 75/2018 OF MUNSIFF MAGISTRATE COURT, PATTAMBI
PETITIONERS/PETITIONERS IN TOP 61/21:
1 MINORITY EDUCATIONAL SOCIETY TRUST
REP. BY ITS CHAIRMAN, MUHAMMEDALI,
AGED 53 YEARS, S/O.HAMSA, AMABALATH VEEDU,
ANGADI AMSOM, OTHALOOR DESOM,
PATTAMBI TALUK-679534.
2 MUHAMMEDALI,
AGED 53 YEARS
S/O.HAMSA, AMABALATH VEEDU, ANGADI AMSOM,
OTHALOOR DESOM, PATTAMBI TALUK-679534.
3 A.V.ABOOBACKER,
AGED 52 YEARS
S/O.HAMSA, AMABALATH VEEDU, ANGADI AMSOM,
OTHALOOR DESOM, PATTAMBI TALUK-679534.
4 A.V.HAMSA,
AGED 26 YEARS
S/O.MUHAMMEDALI, AMABALATH VEEDU,
ANGADI AMSOM, OTHALOOR DESOM,
PATTAMBI TALUK-679534.
BY ADVS.
JOHNSON MANAYANI
JEEVAN MATHEW MANAYANI
RESPONDENTS/RESPONDENTS IN TOP 61/21:
1 C.K.MUHAMMED HAJI
AGED 61 YEARS
S/O. SAYED, CHEIRYARAMKATTIL BIYYAM,
EZHUVATHIRUTHI AMSOM, CHERUVAYKKARA DESOM,
PONNANI TALUK-679589.
O.P.(C)No.1295 of 2021 ..2..
2 ABDHUL RASHEED MOULAVI,
AGED 51 YEARS
S/O. ABDHUL KHADHAR, AAMAKKATIL HOUSE,
MUTHOOR AMSOM, MELMURI DESOM,
PONNANI TALUK-679577.
3 M.K.UMMAR,
AGED 84 YEARS
S/O. HASSANKUTTY, ROSE VILLA, KOLAKKAD,
KUTTIPURAM AMSOM, PONNANI TALUK-679571.
4 ABOOBAKKAR SIDHIQUE,
AGED 53 YEARS
S/O.HASSAN MUSALIYAR, CHEIRYARAMKATTIL BIYYAM,
EZHUVATHIRUTHI AMSOM, CHERUVAYKKARA DESOM,
PONNANI TALUK-679589.
5 ABDHUL RASHEED,
AGED 52 YEARS
S/O.HASSAN MUSALIYAR, CHEIRYARAMKATTIL BIYYAM,
EZHUVATHIRUTHI AMSOM, CHERUVAYKKARA DESOM,
PONNANI TALUK-679589.
6 SAYED K. LUKMAN THANGAL,
AGED 52 YEARS
S/O. AATTAKOYA THANGAL,
HADHAD MAHAL, PONNANI AMSOM,
NARIPARAMBU DESOM, PONNANI TALUK-679577.
7 M.M.SHOUKATH ALI,
AGED 63 YEARS
S/O. MEERAN RAVUTHAR KARIMBRA,
NENMARA AMSOM DESOM, CHITOOR TALUK-678101.
8 MOIDEEN SHA,
AGED 44 YEARS
S/O. KAMMUKUTTY,
PARAYIL VALAPPIL,
NETHIRIMANGALAM AMSOM DESOM,
PATTAMBI TALUK-679534.
O.P.(C)No.1295 of 2021 ..3..
9 ABOOBAKKAR,
AGED 52 YEARS
S/O. ABOOBAKKAR, VAZHIYILETHIL HOUSE,
AALOOR AMSOM DESOM, PATTITHARA VILLAGE,
PATTAMBI TALUK-679534.
10 ASHARAF,
AGED 38 YEARS
S/O. ABOOBAKKAR, VALIYAPEEDIKAKKAL, KUMARANELLUR
AMSOM, VELLALUR DESOM, KUMARANELLUR,
PATTAMBI TALUK-679552.
11 UMMAR,
AGED 45 YEARS
S/O. MUHAMMED, VAKKELAVALAPPIL, KUMARANELLUR
AMSOM, ANGADI DESOM, PATTAMBI TALUK-679552.
12 JAFFAR ALI
S/O. ABDHU HAJI, KALLUMURIKKAL,
AANAKKARA AMSOM, THOTTAZHIYAM DESOM,
KUMBIDI, PATTAMBI TALUK-679553.
13 DR. ABDHU RAHIMAN KUTTY,
AGED 57 YEARS
S/O. P.V.MUHAMMADKUTTY, VADAKEVEETIL,
PALLAPRAM, PONNANI VILLAGE AND TALUK,
MALAPPURAM DISTRICT-679577.
14 MUSTHAFA,
AGED 50 YEARS
S/O. MUHEMMAD HAJI, KUNNATH,
ERIKAMANA AAMSAM, EZHUVARATHI DESOM,
PONNANI TALUK,
MALAPPURAM DISTRICT-679557.
15 ABDUL AZIZ,
AGED 49 YEARS
S/O. BAVA, PADIYAKATH ARRAKKAL,
ERIKAMANA AMSAM, EZHUVATHURUTHY DESAM,
PONNANI TALUK,
MALAPPURAM DISTRICT-679557.
O.P.(C)No.1295 of 2021 ..4..
16 NOORJHAKHAN
AGED 51 YEARS
D/O. ABDULLA, VADAKAVEETIL,
PALLAPRAM DESOM, PONNANI TALUK,
MALAPPURAM DISTRICT-679557.
BY ADV K.NANDINI
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(C)No.1295 of 2021 ..5..
A.BADHARUDEEN, J.
------------------------------------------------------------
O.P.(C)No.1295 of 2021
------------------------------------------------------------
Dated this the 16th day of February, 2022
JUDGMENT
This original petition is not pressed by the
learned counsel for the petitioners. Hence, this original
petition is dismissed as not pressed.
Sd/-
A.BADHARUDEEN, JUDGE rkj
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