Shihad P.K vs Nimitha K Hameed
2022 Latest Caselaw 1690 Ker

OP (FC) No.635/2021                             1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                            &
                         THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
              Tuesday, the 15th day of February 2022 / 26th Magha, 1943
                              OP (FC) NO. 635 OF 2021(R)
        PETITIONER/DECREE HOLDER/PETITIONER:

                  SHIHAB P.K., S/O.P.M. KAREEM, AGED 39 YEARS,

                  PUTHENVEETTIL HOUSE, PERINGALA P.O.,

                  KUNNATHUNADU VILLAGE, ERNAKULAM DISTRICT-683 565.

        RESPONDENT/JUDGMENT DEBTOR/RESPONDENT:

                  NIMITHA K.HAMEED, W/O.SHIHAB, D/O.HAMEED, AGED 34 YEARS,

                  KARUVELITHUNDIL HOUSE, FAHID MANZIL, SIUP SCHOOL ROAD,

                  DESHABIMANI, KALOOR P.O., ERNAKULAM-682 017.



             OP(Family Court) praying inter alia that in the circumstances
        stated in the affidavit filed along with the OP (FC) the High Court
        be pleased to direct the respondent handover the custody of the 3
        children to the petitioner based on Exhibit P3 award forthwith,
        pending disposal of the case.


             This petition again coming on for admission upon perusing the
        petition and the affidavit filed in support of OP (FC) and this
        Court's order dated 09/02/2022 and upon hearing the arguments of M/S
        PAUL K.VARGHESE & VINAY JOHN.A.J., Advocates for the petitioner and
        of SMT.BINDU SREEKUMAR, Advocate for the respondent, the court passed
        the following:

                                           ORDER

It is submitted by the counsel for both sides that parties are

present before the mediation centre. We direct the Mediation Centre to

appoint Mr.Wilson K.P., the mediator earlier, as mediator.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

15-02-2022 /True Copy/ Assistant Registrar