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Rajendran A vs The District Collector
2022 Latest Caselaw 1656 Ker

Citation : 2022 Latest Caselaw 1656 Ker
Judgement Date : 15 February, 2022

Kerala High Court
Rajendran A vs The District Collector on 15 February, 2022
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR. JUSTICE T.R.RAVI
         TUESDAY, THE 15TH DAY OF FEBRUARY 2022 / 26TH MAGHA, 1943
                         WP(C) NO. 31150 OF 2019


PETITIONER:

              RAJENDRAN A.
              AGED 62 YEARS, S/O. ANIRUDHAN,
              KARIPPOLITHARAYAIL,
              NANGIARKULANGARA P O,
              NANGIARKULANGARA MURI,
              CHEPPAD VILLAGE,
              KARTHIKAPPALLY TALUK,
              ALAPPUZHA DISTRICT, PIN-690513.

              BY ADV G.BENO



RESPONDENTS:

     1        THE DISTRICT COLLECTOR
              COLLECTORATE, CIVIL STATION ROAD,
              ALAPPZUHA DISTRICT, PIN-688501.

     2        THE REVENUE DIVISIONAL OFFICER,
              CHENGANNUR, OFFICE OF THE RDO,
              MAVELIKKARA KOZHENCHERY ROAD,
              SH 10, CHENGANNUR, ALAPPUZHA DISTRICT,
              PIN-689121.

     3        THE AGRICULTURAL OFFICER,
              KRISHIBHAVAN CHEPPAD, CHEPPAD P O,
              ALAPPUZHA DISTRICT, PIN-690507.

     4        THE TAHSILDAR,
              KARTIKAPPALLY TALUK,
              KARTHIKAPPALLY TALUK OFFICE,
              HARIPAD P O, ALAPPUZHA DISTRICT,
              PIN - 690514.
 WP(C) NO. 31150 OF 2019
                               2



    5     THE VILLAGE OFFICER,
          CHEPPAD VILLAGE, CHEPPAD P O,
          ALAPPUZHA DISTRICT-PIN-690507.

    6     THE SECRETARY,
          CHEPPAD GRAMA PANCHAYATH,
          CHEPPAD P O, KARTHIKAPPALLY TALUK,
          ALAPPUZHA 690507.

    7     JOBY JACOB,
          AGED 32 YEARS, D/O. JACOB MATHAI,
          KUTTITHEKKETHIL, NANGIARKULANGARA P O,
          NANGIARKULANGARA MURI, CHEPPAD VILLAGE,
          KARTHIKAPPALLY TALUK,
          ALAPPUZHA DISTRICT-690513.

    8     SAMUAL MATHAI,
          AGED 62 YEARS, S/O. LATE MATHAI,
          FORESS VILLA, NANGIARKULANGARA P O,
          NANGIARKULANGARA MURI, CHEPPAD VILLAGE,
          KARTHIKAPPALLY TALUK,
          ALAPPUZHA DISTRICT-690513.

          BY ADVS.
          SRI.ARUN CHANDRAN
          SRI.P.SREEKUMAR
          SRI.C.S.MANILAL
          SRI.K.ARJUN VENUGOPAL
          SRI.S.NIDHEESH
          SHRI.ASWIN KUMAR M J
          SMT.HELEN P.A.
          SRI.RAJEEV JYOTHISH GEORGE


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.02.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 31150 OF 2019
                                   3




                             T.R. RAVI, J.
              --------------------------------------------
                     W. P. (C). No. 31150 of 2019
               --------------------------------------------
              Dated this the 15th day of February, 2022

                             JUDGMENT

The learned counsel for the petitioner submits that the petitioner

is not intending to prosecute the matter any further. A memo is also

filed to that effect. Hence, the writ petition is dismissed as not

pressed.

Sd/-

T.R.RAVI JUDGE

Pn

 
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