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Fr. Joseph E.J vs Jeevan Babu K
2022 Latest Caselaw 1654 Ker

Citation : 2022 Latest Caselaw 1654 Ker
Judgement Date : 15 February, 2022

Kerala High Court
Fr. Joseph E.J vs Jeevan Babu K on 15 February, 2022
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
            THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
     TUESDAY, THE 15TH DAY OF FEBRUARY 2022 / 26TH MAGHA, 1943
                        CON.CASE(C) NO. 1954 OF 2021
 AGAINST THE JUDGMENT IN WP(C) 9540/2021 OF HIGH COURT OF KERALA


PETITIONER/PETITIONER IN THE WRIT PETITION:

             FR. JOSEPH E.J.,
             AGED 53 YEARS
             S/O JOSEPH CHACKO, EZHUPARAYIL HOUSE,
             POOVARANY P.O, PAIKA, KOTTAYAM-686577,
             (HIGHER SECONDARY SCHOOL TEACHER, (JUNIOR-SYRIAC),
             ST.MARY'S HIGHER SECONDARY SCHOOL, BHARANANGANAM).

             BY ADV S.SUBHASH CHAND


RESPONDENT/RESPONDENT NO.2 IN THE WRIT PETITION :

             JEEVAN BABU K
             AGED 50 YEARS, S/O (FATHER'S NAME NOT KNOWN TO THE
             PETITIONER), THE DIRECTOR OF GENERAL EDUCATION
             (FORMERLY DIRECTOR OF HIGHER SECONDARY EDUCATION),
             OFFICE OF THE DIRECTOR OF GENERAL EDUCATION,
             THIRUVANANTHAPURAM-695001.

             BY ADV ADVOCATE GENERAL OFFICE KERALA



             SMT. SURYA BINOY, SR. GP


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION    ON    15.02.2022,   ALONG    WITH    Con.Case(C).1971/2021,       THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NOS.1954 & 1971 OF 2021
                             2



         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
     THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
 TUESDAY, THE 15TH DAY OF FEBRUARY 2022 / 26TH MAGHA, 1943
               CON.CASE(C) NO. 1971 OF 2021
AGAINST THE JUDGMENT IN WP(C) NO.9658/2021 OF HIGH COURT OF
                          KERALA


PETITIONER/PETITIONER IN THE WRIT PETITION:

         FR. SOMY MATHEW,
         AGED 52 YEARS,
         S/O. K.M.MATHEW, KUTTIYANICKAL HOUSE, TEEKOY PO,
         KOTTAYAM-686 580 (HIGHER SECONDARY SCHOOL TEACHER
         (JUNIOR-SYRIAC), HOLY CROSS HIGHER SECONDARY
         SCHOOL, CHERPUNKAL).

         BY ADV S.SUBHASH CHAND


RESPONDENT/RESPONDENT NO.2 IN THE WRIT PETITION :

         JEEVAN BABU K.,
         AGED 50 YEARS,
         S/O. (FATHER'S NAME NOT KNOWN TO THE PETITIONER),
         THE DIRECTOR OF GENERAL EDUCATION (FORMERLY
         DIRECTOR OF HIGHER SECONDARY EDUCATION), OFFICE
         OF THE DIRECTOR OF GENERAL EDUCATION,
         THIRUVANANTHAPURAM-695 014.

         BY ADV ADVOCATE GENERAL OFFICE KERALA
          SMT. SURYA BINOY, SR. GP

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 15.02.2022, ALONG WITH Con.Case(C).1954/2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NOS.1954 & 1971 OF 2021
                                     3



                               JUDGMENT

When these Contempt Cases (C) were taken up, Sri. Subash Chand, the

learned counsel appearing for the petitioners submitted that the directions

issued by this Court in judgment dated 23.09.2021 in W.P.(C) Nos.9540 & 9658

of 2021 have been complied with and that the petitioners have no further

grievance.

Recording the above submission, these Contempt Cases (C) are closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE NS CON.CASE(C) NOS.1954 & 1971 OF 2021

APPENDIX OF CON.CASE(C) 1971/2021

PETITIONER(S) ANNEXURES :

Annexure I CERTIFIED COPY OF THE JUDGMENT DATED 23.9.2021 PASSED BY THIS HON'BLE COURT IN WPC NO.9658 OF 2021.

RESPONDENT(S) ANNEXURES :

NIL CON.CASE(C) NOS.1954 & 1971 OF 2021

APPENDIX OF CON.CASE(C) 1954/2021

PETITIONER(S) ANNEXURES :

Annexure 1 CERTIFIED COPY OF THE JUDGMENT DATED 23.09.2021 PASSED BY THIS HON'BLE COURT IN WPC NO.9540 OF 2021.

RESPONDENT(S) ANNEXURES : NIL

 
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