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Kollam District Judo Association vs State Of Kerala
2022 Latest Caselaw 1504 Ker

Citation : 2022 Latest Caselaw 1504 Ker
Judgement Date : 2 February, 2022

Kerala High Court
Kollam District Judo Association vs State Of Kerala on 2 February, 2022
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     WEDNESDAY, THE 2ND DAY OF FEBRUARY 2022 / 13TH MAGHA, 1943
                           R.P. NO.105 OF 2022

AGAINST THE JUDGMENT DATED 06.12.2021 IN W.P.(C) NO.27654/2021 OF
HIGH COURT OF KERALA.
REVIEW PETITIONERS/PETITIONERS:

     1     KOLLAM DISTRICT JUDO ASSOCIATION,
           OLGA JUDO CLUB, THAZHAVA KOLLAM
           REPRESENTED BY ITS SECRETARY, K.P.BABU,
           RESIDING AT DAIVAKRIPA,
           AVHS JUNCTION, THAZHAVA, KOLLAM-690 523.

     2     K.P. BABU,
           DAIVAKRIPA AVHS JUNCTION,
           THAZHAVA, KOLLAM-690 523.

           BY ADVS.
           C.RAJENDRAN
           R.S.SREEVIDYA



RESPONDENTS/RESPONDENTS:

     1     STATE OF KERALA
           REPRESENTED BY ITS SECRETARY,
           DEPARTMENT OF SPORTS AND YOUTH AFFAIRS,
           GOVERNMENT SECRETARIAT,
           THIRUVANANTHAPURAM-695 001.

     2     KERALA STATE SPORTS COUNCIL,
           STATUE JUNCTION, THIRUVANANTHAPURAM-695 001,
           REPRESENTED BY ITS SECRETARY.

     3     KOLLAM DISTRICT SPORTS COUNCIL,
           LAL BAHADUR SHASTRI STADIUM, KOLLAM-691 001
           REPRESENTED BY ITS SECRETARY.
 R.P. NO.105 OF 2022
                             -2-

     4     KERALA JUDO ASSOCIATION (KJA),
           (AFFILIATED TO JUDO FEDERATION OF INDIA),
           ADMINISTRATIVE OFFICE SPORTS PROMOTION ACADEMY,
           GROUND VIEW TOWER, COSMO JUNCTION,
           MANJERI, MALAPPURAM - 676 121
           REPRESENTED BY ITS SECRETARY.

           ADV. VIDYA KURIAKOSE, GOVERNMENT PLEADER

     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
02.02.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 R.P. NO.105 OF 2022
                                -3-

                   P.V. KUNHIKRISHNAN, J.
          -----------------------------------------------
                      R.P. No.105 of 2022
                                in
                  W.P.(C) No.27654 of 2021
          -----------------------------------------------
          Dated this the 2nd day of February, 2022

                           ORDER

The learned counsel for the review petitioners submits

that he is withdrawing this review petition. Therefore, this

review petition is dismissed as withdrawn.

Sd/-

P.V. KUNHIKRISHNAN JUDGE bpr

 
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