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The Agricultural Officer vs Shiju Chacko
2022 Latest Caselaw 1423 Ker

Citation : 2022 Latest Caselaw 1423 Ker
Judgement Date : 1 February, 2022

Kerala High Court
The Agricultural Officer vs Shiju Chacko on 1 February, 2022
WA No.1676/2021                                 1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                     THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
                                            &
                         THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
                  Tuesday, the 1st day of February 2022/12th Magha, 1943
                                   WA NO. 1676 OF 2021

    AGAINST ORDER DATED 8/11/2021 IN RP 61/2021 & JUDGMENT DATED 17/12/2019 IN

                             WP(C)33800/2019 OF THIS COURT.

                                            ---

   APPELLANTS/PETITIONERS/RESPONDENTS IN W.P.(C):

    1.THE AGRICULTURAL OFFICER,KRISHI BHAVAN,

      KARINKUNNAM P. O.,THODUPUZHA-685586.

    AND 2 OTHERS.

    BY GOVERNMENT PLEADER

   RESPONDENT/RESPONDENT/PETITIONER IN W.P.(C):

      SHIJU CHACKO,S/O CHACKO, RESIDING AT CHAVARATTU HOUSE,

      KARINKUNNAM P. O.,THODUPUZHA -685586.

    BY ADV.SRI.S.ANANTHAKRISHNAN


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation and implementation of judgment dated 08.11.2021 in
   RP No.61 of 2021 and dated 17.12.2019 in W.P.(C) No.33800/2019, pending
   disposal of the Writ Appeal.


        This Writ Appeal again coming on for orders on 01/02/2022 upon
   perusing the appeal memorandum and this Court's order dated 03/01/2022,
   the court on the same day passed the following:

                                           ORDER

Interim stay extended till 21.02.2022.

Post on 21.02.2022.

01/02/2022 Sd/-S.MANIKUMAR,CHIEF JUSTICE

Sd/-SHAJI P.CHALY,JUDGE

01-02-2022 /True Copy/ Assistant Registrar

 
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