Sasidharan.C vs The Secretary, Regional ...
2022 Latest Caselaw 12643 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT
                THE HONOURABLE MR.JUSTICE N.NAGARESH
    FRIDAY, THE 30TH DAY OF DECEMBER 2022 / 9TH POUSHA, 1944
                      WP(C) NO. 43012 OF 2022
PETITIONER

             SASIDHARAN.C.,
             AGED 49 YEARS
             S/O.CHANDRAN, CHITTAKAPARAMBIL HOUSE,
             KOLAKKATTUCHALIL P.O., CHELEMBRA (VIA), PIN-673 634,
             MALAPPURAM DISTRICT.
             BY ADV SAJU J.VALLYARA

RESPONDENT

             THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,
             MALAPPURAM, CIVIL STATION, MALAPPURAM P.O.,
             PIN-676 505, MALAPPURAM DISTRICT.
OTHER PRESENT:

             GP V.S SREEJITH


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) No.43012 of 2022
                               2




                         JUDGMENT

Dated this the 30th day of December, 2022

The petitioner had applied for variation of permit in

relation to stage carriage bearing registration No.KL-10-

AF-909, which was operating as an ordinary service. The

variation was granted by Ext.P2 dated 29.08.2022 subject

to settlement of timings in the varied portion only. The

limited prayer of the petitioner is to direct the respondent

to issue the varied regular permit to him in respect of the

stage carriage bearing registration No.KL-10-AF-909

operating on the route Kolakuth-Feroke.

2. Having considered the limited prayer sought for

by the petitioner, I am inclined to dispose of the writ

petition after hearing the learned counsel for the

petitioner and the learned Government Pleader directing

the respondent to convene the timing conference as

expeditiously as possible within a period of six weeks from WP(C) No.43012 of 2022

the date of receipt of a copy of this judgment and to settle

the timing.

The writ petition is disposed of .

Sd/-

N. NAGARESH, JUDGE

smm WP(C) No.43012 of 2022

APPENDIX OF WP(C) 43012/2022

PETITIONER EXHIBITS Exhibit P1 PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.KL 1010/620/1996 ISSUED BY THE RESPONDENT TO THE PETITIONER IN RESPECT OF HIS STAGE CARRIAGE KL AF 909 DATED 03.10.2021.

Exhibit P2 PHOTOCOPY OF THE PROCEEDINGS OF THE REGIONAL TRANSPORT AUTHORITY, MALAPPURAM DATED 29.08.2022 VIDE ITEM NO.38.