Usman. M vs The Secretary, Regional ...
2022 Latest Caselaw 12627 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
     TUESDAY, THE 27TH DAY OF DECEMBER 2022 / 6TH POUSHA, 1944
                      WP(C) NO. 42777 OF 2022
PETITIONER:

          DHANYA MOL,
          D/O KUMARAN, VADAKKEVALIYAPARAMBIL HOUSE, P.O IRINGATH,
          PAYYOLI, KOZHIKODE- 673525.

          BY ADV I.DINESH MENON


RESPONDENT:

          THE SECRETARY;
          REGIONAL TRANSPORT AUTHORITY, VADAKARA,
          REGIONAL TRANSPORT OFFICE, VADAKARA, KOZHIKODE- 673
          104.
OTHER PRESENT:

          SMT. PARVATHY K -GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) 42777/2022               2


                           JUDGMENT

The petitioner is a stage carriage operator. She

seeks for revision of own timings. She had been

operating on the strength of time schedule issued on

14.02.2018. The petitioner states that, due to

introduction of new services and withdrawal of services,

it has become necessary to seek for revision of timings.

It is accordingly that Ext.P2 request has been submitted

seeking revision of timings in respect of her stage

carriage KL-18-D-8382. The petitioner seeks for an

expeditious consideration of Ext.P2 request.

2. Heard the learned Counsel for the petitioner and

the learned Government Pleader.

Without expressing any views on the merits, the writ

petition is disposed of directing the respondent to

consider and pass appropriate orders on Ext.P2 request,

if received, with due notice to the petitioner and the

interested/affected operators, as expeditiously as

possible and strictly in accordance with seniority.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

APPENDIX OF WP(C) 42777/2022

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE PROCEEDINGS ISSUING TIMINGS TO THE PETITIONER'S SERVICE DATED 14.02.2018 Exhibit P2 TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT ON 9.12.2022.

Exhibit P3 TRUE COPY OF THE JUDGMENT IN WP(C)NO.

42204/2022 DATED 23.12.2022.

spc/