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Dr. Elizabeth K Cyriac vs Dr A.Zakeer Hussain
2022 Latest Caselaw 12301 Ker

Citation : 2022 Latest Caselaw 12301 Ker
Judgement Date : 22 December, 2022

Kerala High Court
Dr. Elizabeth K Cyriac vs Dr A.Zakeer Hussain on 22 December, 2022
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
         Thursday, the 22nd day of December 2022 / 1st Pousha, 1944
           CONTEMPT CASE (CIVIL) NO. 2594 OF 2022 IN WA 154/2022

PETITIONER/RESPONDENT:

     DR. ELIZABETH K CYRIAC, AGED 64, W/O BABU THOMAS, RETIRED
     PROFESSOR, DEPARTMENT OF AGRONOMY, COLLEGE OF AGRICULTURE,
     VELLAYANI, RESIDING AT TC7/1069(6), ARATTUCHIRAKAL, VATTIYOORKAVU
     P.O, THIRUVANANTHAPURAM, 695008.

    BY ADVS.M/S.P.V.JAYACHANDRAN & VENUGOPALAN MENON,
RESPONDENT/1ST APPELLANT:

     DR A.ZAKEER HUSSAIN, AGED 54, S/O M.ABDULKHARIM, THE REGISTRAR,
     KERALA AGRICULTURAL UNIVERSITY, VELLANIKKARA, THRISSUR-680654.

     This Contempt of Ccourt Case (Civil) having come up for orders on
22.12.2022, the court on the same day passed the following:
  A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
               ......................................................
                      COC(C) No.2594 of 2022
           .................................................................
          Dated this the 22nd day of December, 2022


                                 ORDER

A.K. Jayasankaran Nambiar, J.

Issue notice to the respondent.

Sri.Robson Paul, the learned counsel takes notice for the

respondent.

It is submitted from behalf of the respondent that against

the judgment impugned in this contempt of court case, an SLP

has been preferred, which is expected to come up for admission

in the first week of January.

Post on 18.1.2023.

Sd/- A.K. JAYASANKARAN NAMBIAR, JUDGE

Sd/- MOHAMMED NIAS C.P.

JUDGE dlk/22.12.2022

 
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