Citation : 2022 Latest Caselaw 12295 Ker
Judgement Date : 22 December, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 22ND DAY OF DECEMBER 2022 / 1ST POUSHA, 1944
CON.CASE(C) NO. 1665 OF 2022
AGAINST THE ORDER/JUDGMENTWP(C) 23551/2021 OF HIGH COURT OF KERALA
PETITIONER:
GEORGE JOSEPH
AGED 63 YEARS
S/O OUSEPH, KOYIKARA HOUSE, KIZHAKKAMBALAM KARA,
KIZHAKKAMBALAM P.O., KIZHAKKAMBALAM VILLAGE,
KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN - 683562
BY ADVS.
ANISH PAUL
K.V.SURESH KUMAR
RESPONDENT:
ANI.P.N
AGE & S/O NOT KNOWN TO THE PETITIONER
REVENUE DIVISIONAL OFFICER, REVENUE DIVISION OFFICE,
MINI CIVIL STATION, MUVATTUPUZHA, MUDAVOOR P.O,
ERNAKULAM DISTRICT , PIN - 686669
SRI.M.RAJEEV, GP
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 22.12.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
CON.CASE(C) NO. 1665 OF 2022
2
JUDGMENT
Dated this the 22nd day of December, 2022
It is submitted by the learned counsel appearing on either side that
the directions contained in the judgment have been complied with.
This contempt of court case is, accordingly, closed.
Sd/-
ANU SIVARAMAN JUDGE NP CON.CASE(C) NO. 1665 OF 2022
APPENDIX OF CON.CASE(C) 1665/2022
PETITIONER'S ANNEXURES Annexure 1 CERTIFIED COPY OF THE JUDGMENT DATED 08.11.2021 IN WP(C) NO.23551/ 2021 OF THIS HON'BLE COURT Annexure II TRUE COPY OF THE COVER LETTER DATED 21/1/22 AND RELEVANT PAGE OF THE COPY OF THE JUDGMENT DATED 08.11.2021 IN WP(C) NO.23551/2021 OF THIS HON'BLE COURT Annexure III TRUE COPY OF THE CONTEMPT NOTICE DATED 17.08.2022 SENT BY THE PETITIONER TO THE RESPONDENT RESPONDENT'S ANNEXURES: NIL
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