P.K.Varkey vs The Special Tahsildar (L.A.)
2022 Latest Caselaw 12149 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    THURSDAY, THE 22ND DAY OF DECEMBER 2022 / 1ST POUSHA, 1944
                       WP(C) NO. 27262 OF 2013
PETITIONERS:

    1     P.K.VARKEY
          AGED 74 YEARS
          S/O.LATE P.D.KUNJIPPAALI,PARECADEN,SWAMY CHINMAYANANDA
          ROAD,(OLD DURBAL HALL ROAD),ERNAKULAM SOUTH,COCHIN-
          682016.NOW RESIDING AT 39/4400,CHERCH KANDING
          ROAD,PALLIMUKKU,COCHIN-16.
    2     CHINNAMMA
          AGED 61 YEARS
          W/O.P.K.VARKEY,PARECADAN,SWAMY CHINMAYANANDA ROAD,(OLD
          DURBAL HALL ROAD),ERNAKULAM SOUTH,COCHIN-682016.NOW
          RESIDING AT 39/4400,CHERCH KANDING
          ROAD,PALLIMUKKU,COCHIN-16.
          BY ADV SRI.T.R.S.KUMAR


RESPONDENTS:

    1     THE SPECIAL TAHSILDAR (L.A.)
          N.H.3,VYTTILA,PIN-682019.
    2     THE DISTRICT COLLECTOR
          ERNAKULAM DISTRICT,COLLECTORATE,KAKKANAD,PIN-682030.
    3     THE MANAGING DIRECTOR
          KITCO LIMITED, P.B.NO.1820, RAVIPURAM,
          M.G.ROAD, ERNAKULAM, COCHIN-682016.
    4     KOCHI METRO RAIL LIMITED
          REPRESENTED BY ITS MANAGING DIRECTOR,8TH FLOOR,REVENUE
          TOWERS,PARK AVENUE,KOCHI-682011.
    5     THE MANAGING DIRECTOR
          THE KOCHI METRO RAIL CORPORATION LTD,8TH FLOOR,REVENUE
          TOWERS,PARK AVENUE,KOCHI-682011.
    6     STATE OF KERALA
          REPRESENTED BY THE CHIEF SECRETARY,GOVERNMENT OF
          KERALA,SECRETARIAT,THIRUVANANTHAPURAM - 695 001.
 WP(C) NO. 27262 OF 2013

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    7          KITCO LTD.
               P.B.NO.1820,RAVIPURAM,M.G.ROAD,KOCHI-682016.
               BY ADVS.
               SRI.P.BENNY THOMAS
               SRI.M.GOPIKRISHNAN NAMBIAR
               SRI.P.GOPINATH
               SRI.K.JOHN MATHAI
               SRI.K.JAJU BABU, SC
               SRI.K.M.FAISAL, GP



        THIS    WRIT   PETITION    (CIVIL)   HAVING   COME   UP    FOR
ADMISSION       ON   22.12.2022,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 27262 OF 2013

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                P.V.KUNHIKRISHNAN, J.
               ------------------------------
              W.P.(C).No. 27262 of 2013
       ----------------------------------------------
      Dated this the 22nd day of December, 2022


                      JUDGMENT

When this writ petition came up for consideration,

the learned counsel appearing for the petitioners

submitted that the matter has become infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

                                         P.V.KUNHIKRISHNAN
DM                                             JUDGE